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ITAT Pune Bench

17,219 judgments

MANIK VILAS CHAVAN,NASIK vs INCOME TAX OFFICER WARD 2(1), NASHIK

ITA 1208/PUN/2023[2016-17]Status: Disposed6/5/2024AY 2016-17

SHRI S.S.GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)

SAMARTH NAGARI SHAKARI PATH SANSTHA MARYADIT,PARBHANI vs INCOME TAX OFFICER, WARD ONE, JALNA

ITA 1414/PUN/2023[2020-21]Status: Disposed3/5/2024AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member)

KUSUM JAYRAM THAKUR,RAIGAD vs INCOME TAX OFFICER, WARD-3, PANVEL, PANVEL

ITA 1332/PUN/2023[2016-17]Status: Disposed3/5/2024AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

WHEELCHAIR BASKETBALL ASSOCIATION,PUNE vs CIT EXEMPTION PUNE, PUNE

ITA 62/PUN/2024[2024-25]Status: Disposed2/5/2024AY 2024-25

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

ABDULLAZIZ JAAN MOHAMMAD ANSARI,DHULE vs INCOME TAX OFFICER, WARD 1, DHULE

ITA 596/PUN/2024[2011-12]Status: Disposed2/5/2024AY 2011-12

SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

MISS SNEHI SIDDHARTH PATEL FAMILY TRUST,MARKET YARD SANGLI vs ITO 1(2) PUNE, AAKAR BHAVAN SANGLI

ITA 525/PUN/2024[2021-22]Status: Disposed2/5/2024AY 2021-22

SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

RAJABHAU LAXMANRAO GAJRE SAMRAT NIWAS ,JALNA vs INCOME TAX OFFICER, WARD-1, JALNA, JALNA

ITA 338/PUN/2024[2012-13]Status: Disposed2/5/2024AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member)

MR. DINESH SHANTARAM BANKHELE,PUNE vs THE INCOME TAX OFFICER, WARD 10(1), PUNE, PUNE

ITA 321/PUN/2024[2011-12]Status: Disposed2/5/2024AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member)

UNNATTI CONSTRUCTION PRIVATE LIMITED,PUNE vs DCIT CIRCLE - 12, PUNE

ITA 290/PUN/2024[2021-22]Status: Disposed2/5/2024AY 2021-22

SHRI SATBEER SINGH GODARA (Judicial Member)

MANGALBAI RAJKUMAR MAREWAR,LATUR vs ITO, WARD-3, LATUR, LATUR

ITA 272/PUN/2024[2012-13]Status: Disposed2/5/2024AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member)

ANIRUDDHA RAJU PATKI,PUNE vs INCOME TAX OFFICER, WARD-13(2), PUNE, PUNE

ITA 232/PUN/2024[2019-20]Status: Disposed2/5/2024AY 2019-20

SHRI SATBEER SINGH GODARA (Judicial Member)

MR RAMANATH BAJPAI,PUNE vs INCOME TAX OFFICER, WARD-4(4), PUNE, PUNE

ITA 218/PUN/2024[2011-12]Status: Disposed2/5/2024AY 2011-12

SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

LATE HIRABAI HARISH BORHADE (L/H DEODATTA HARISH BORHADE,PUNE vs INCOME TAX OFFICER, WARD-9(5), PUNE, PUNE

ITA 1027/PUN/2023[2011-12]Status: Disposed2/5/2024AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member)

SIDARAY NAMDEV BIRADAR ,PUNE vs INCOME TAX OFFICER, WARD-6(1), PUNE, PUNE

ITA 65/PUN/2024[2011-12]Status: Disposed1/5/2024AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member)

RAJENDRA MARUTRAO GADEPATIL,PUNE vs ITO, WARD-9(5), PUNE, PUNE

ITA 263/PUN/2024[2012-13]Status: Disposed1/5/2024AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member)

M/S GOYAL DEVELOPRS,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, PUNE, PUNE

ITA 210/PUN/2024[2015-16]Status: Disposed1/5/2024AY 2015-16

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

INCOME TAX OFFICER WARD 5 SANGLI, INCOME TAX DEPARTMENT vs ASHOKRAO ANNA YASHWANT GRAM BIGAR SHETI SAH PATSANSTHA LIMITED, BORGAON, TAL WALWA, SANGLI, BORGAON, TALUKA WALWA

ITA 1138/PUN/2023[2018-19]Status: Disposed1/5/2024AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SINDHUDURG ZILLA GRAMSEVAK SAHAKARI PAT SANSTHA MARYADIT SINDHUDURG OROS,ORAS KUDAL vs INCOME TAX OFFICER, KUDAL

ITA 560/PUN/2024[2018-19]Status: Disposed30/4/2024AY 2018-19

SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

VIKAS LAXMAN CHAUDHARI,JALGAON vs ITO WARD 1(3) JALGAON, JALGAON

ITA 558/PUN/2024[2017-18]Status: Disposed30/4/2024AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

MANISHA MANOJ LUNAWAT,PUNE vs INCOME TAX OFFICER WARD 7 (2), PUNE

ITA 555/PUN/2024[2012-13]Status: Disposed30/4/2024AY 2012-13

SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)