ITAT Pune Bench
17,219 judgments
DNYANGANGA SHIKSHAN PRASARAK BAHUUDDESHIYA MANDAL,NANDURA, BULDHANA vs COMMISSIONER OF INCOME TAX EXEMPTION PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHRI NITIN NANDLAL SHRISHRIMAL,DHULE vs ASSISTANT COMMISSIONER OF INCOME TAX, DHULE, CIRCLE, DHULE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
AVI FOUNDATION,NAGPUR vs THE HONORABLE COMMISSIONER OF INCOME TAX PUNE, PUNE
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
GAUSHALA PANJARAPOL,NASIK vs COMMISSIONER OF INCOME TAX CIT EXEMPTION, PUNE
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8, PUNE, PUNE vs SANDVIK COROMANT INDIA PVT LTD, PUNE
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
ANIL TARACHAND KADU,AHMEDNAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1(1), PUNE, PUNE
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
ANIL TARACHAND KADU,AHMEDNAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1(1), PUNE, PUNE
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
CEAT LIMITED (TYREDIVISION) EMPOYEES CO OP CREDIT SOCEITY LIMITED,NASHIK vs INCOME TAX OFFICER, NASHIK
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI SAMARTH SHIKSHAN PRASARAK MANDAL,PUNE vs ITO, EXEMOTION WARD,2 PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
UNITED WORLD AGAINST DIABETES,PUNE vs EXEMPTION WARD 1(2), PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PRASHANT VINAYAK ADHAV,RAJENDRA NAGAR PUNE vs WARD 12 (1) PUNE, BODHI TOWERS PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SIGMALON EQUIPMENT PVT. LTD.,PUNE vs ACIT, CIRCLE 10, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VENKETESH ASSOCIATES,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER, PANVEL vs SHREE BALAJI HOME MAKERS, NEW PANVEL
SHRI SATBEER SINGH GODARA (Judicial Member)
SATISH MANIKRAO SAKHRE,BEED vs COMMISSIONER OF INCOME TAX APPEALS, NATIONAL FACELESS CENTRE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SATISH MANIKRAO SAKHRE,BEED vs COMMISSIONER OF INCOME TAX(APPEALS), NATIONAL FACELESS APPEAL CENTRE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHARAD BHASKARRAO GAIKWAD,NASHIK vs INCOME TAX OFFICER, NASHIK
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
DR NIRMALKUMAR PHADKULE PRATISHTHAN, SOLAPUR,SOLAPUR vs INCOME TAX OFFICER, SOLAPUR
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
MANIK VILAS CHAVAN,NASHIK vs INCOME TAX OFFICER WARD 2(1), NASHIK
SHRI S.S.GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
MANIK VILAS CHAVAN,NASIK vs INCOME TAX OFFICER WARD 2(1), NASHIK
SHRI S.S.GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
