ITAT Pune Bench
17,219 judgments
PATODIA FORGINGS AND GEARS LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-8, PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
BALASAI NET PRIVATE LIMITED,PUNE vs NATIONAL FACELESS APPEAL CENTRE (NFAC), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
MRS ROHINI GAURISHANKAR KALYANI,PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 7, PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASMITA EDUCATION AND HEALTHCARE FOUNDATION,THANE vs CIT EXEMPTION, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
KAI KASHINATH POSATE BAHUUDDESHIYA SEVABHAVI SANSTHA UDGIR,UDGIR vs CIT EXEMPTION, PUNE
SHRI S.S.GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
HASAMSETH PABLIK LAYBRARI AND CHERITEBAL TRUST,AKOLA vs CIT EXEMPTION, AKOLA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
KETKI MUKESH PATEL,MUMBAI vs COMMISSIONER OF INCOME TAX (APPEALS), PUNE, PUNE
SHRI S.S.GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
SOVEREIGN PHARMA PRIVATE LIMITED,PUNE vs DCIT CPC TDS, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
LAKE TOWN CO-OPERATIVE HOUSING SOCIETY LIMITED,PUNE vs INCOME TAX OFFICER, WARD-5(2), PUNE, PUNE
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
M/S JEEVAN VIKAS NAGARI SAHAKAR SANSTHA MARYADIT, GUNJALIWADI,AHMEDNAGAR vs INCOME TAX OFFICER, WARD-5, AHMEDNAGAR, AHMEDNAGAR
SHRI S.S.GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
M/S JEEVAN VIKAS NAGARI SAHAKARI PATSANSTHA MARYADIT, GUNJUALWADII,AHMEDNAGAR vs INCOME TAX OFFICER, WARD-5, AHMEDNAGAR, AHMEDNAGAR
SHRI S.S.GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
INCOME TAX OFFICER WARD-1,SATARA, SATARA vs SHREE KALIKA DEVI NAGARI SAHAKARI PAT SANSTHA MARYADIT KARAD , KARAD DIST SATARA
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
SHRI VIKRAM MADHUKAR DESHMUKH,PUNE vs DCIT, CENTRAL CIRCLE 1(3), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
SHRI VIKRAM MADHUKAR DESHMUKH,PUNE vs DCIT, CENTRAL CIRCLE 1(3), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
RUPMATA MULTISTATE CO-OPERATIVE SOCIETY LTD.,OSMANABAD vs INCOME TAX OSSICER, WARD-1, LATUR, LATUR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
ROHINI GAURISHANKAR KALYANI,PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 7, PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
LOKNETE SUNDERRAOJI SOLANKE SSK LTD.,BEED vs ACIT CIRCLE, JALNA, JALNA
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
RANJEET GORAKH SALUNKHE,A/P- GHOTI KHURD vs ACIT (CENTRAL CIRCLE) KOLHAPUR, KOLHAPUR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
AKSHAY DILIP NAHAR,JALNA vs THE INCOME TAX OFFICER, WARD-1, JALNA
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
INCOME TAX OFFICER, WARD-14(3), PUNE, PUNE vs GOPAL JANARDAN TAMBE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
