ITAT Pune Bench
17,219 judgments
M/S KALRA OVERSEAS AND PRECISION ENGINEERING LIMITED ,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-14, PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
M/S KALRA OVERSEAS AND PRECISION ENGINEERING LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-14, PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
DY. COMMISSIONER OF INCOME TAX , CIRCLE-8, PUNE, PUNE vs ADVIK HI-TECH PRIVATE LIMITED , PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
ADVIK HI TECH PVT LTD,PUNE vs DY.COMM.OF INCOME TAX, CIRCLE 8, PUNE, AKURDI PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
ADVIK HI TECH PVT LTD,CHAKAN PUNE vs DY.COMM. OF INCOME TAX, CIRCLE 8, PUNE, AKURDI, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
MARUTI SADASHIV DHANAVADE,KOLHAPUR vs THE INCOME TAX OFFICER, WARD-1(4), KOLHAPUR
SHRI SATBEER SINGH GODARA (Judicial Member)
KRISHAN KUMAR TARACHAND,PUNE vs ITO (IT) WARD -2, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
NAGESH SHRIMANT GAVALI,PUNE vs THE INCOME TAX OFFICER, WARD 5(3), PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member)
MOHD FAROOQUE RAFIQUE BAGBAN,NANDURBAR vs INCOME TAX OFFICER, WARD-1, DHULE, DHULE
SHRI SATBEER SINGH GODARA (Judicial Member)
GYANOBA PANDURANG PANZADE TROUGH HIS LEGAL HEIR MANOJ GYANOBA PANZADE,PARBHANI vs ITO OFFICER, PARBHANI
SHRI SATBEER SINGH GODARA (Judicial Member)
RUPMATA MULTISTATE CO-OPERATIVE CREDIT SOCIETY LTD. ,OSMANABAD vs INCOME TAX OFFICER, WARD-1, LATUR, LATUR
HON’BLE SMT ASTHA CHANDRA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
RUPMATA ZILLA NAGARI SAHAKARI PATSANSTHA LTD.,OSMANABAD vs INCOME TAX OFFICER, WARD-1, LATUR, LATUR
HON’BLE SMT ASTHA CHANDRA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
RAJ SHANKAR NIKAM ,PUNE vs INCOME TAX OFFICER, WARD-2(2), PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member)
DHANRAJ RAMCHANDRA CHANDWANI,KOLHAPUR vs THE INCOME TAX OFFICER, WARD 2(1), KOLHAPUR, KOLHAPUR
SHRI SATBEER SINGH GODARA (Judicial Member)
SHIRISH DIGAMBARRAO DESHPANDE (HUF),PARBHANI vs INCOME TAX OFFICER, WARD HINGOLI, PARBHANI
SHRI SATBEER SINGH GODARA (Judicial Member)
INCOME TAX OFFICER, NASHIK vs TRAMBAK RUBBER INDUSTRIES PRIVATE LIMITED, SINNAR, NASHIK
SHRI SATBEER SINGH GODARA (Judicial Member)
BELAMBE FOUNDATION,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
SHRI S.S.GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
BELAMBE FOUNDATION,PUNE vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), PUNE, PUNE
SHRI S.S.GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
THE SHI vs AMARTH MULTISTATE CO. OPERATIVE CREDIT SOCIETY LTD.,SATARAVS.ITO WARD 1, SATARA, SATARA
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VASANTARAO SANAS EDUCATION SOCIETY,PUNE vs ITO, EXEMPTION WARD 1(1), PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)