ITAT Pune Bench
17,219 judgments
INCOME TAX OFFICER WARD-2, AHMEDNAGAR., AHMEDNAGAR vs DEOLALI PRAVARA VIVIDH KARYAKARI SEVA SAHAKARI SANSTHA LTD. DEOLALI PRAVARA , RAHURI DIST. AHMEDNAGAR
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
BALASAHEB SOPAN YELWANDE,PUNE vs INCOME TAX OFFICER, WARD-8(3), PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member)
INCOME TAX OFFICER, WARD 1(1), NASHIK, NASHIK vs SWA ASHOKRAO BANKAR NAGARI SAHAKARI PATSANSTHA MARYADIT, NASHIK
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
RAJENDRA PRABHU TAMBE,PUNE vs ITO 14(4), PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member)
PURAN HAYAT SINGH,MUMBAI vs INCOME TAX OFFICER WARD 2(3), PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member)
BALAJI SHRUSHTI CHS LTD,PANVEL vs ITO, WARD - 1, PANVEL, PANVEL
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
BALAJI SHRUSHTI CHS LTD,NEW PANVEL vs ITO, WARD - 1, PANVEL, PANVEL
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
EPIROC MINING INDIA PRIVATE LIMITED (PREVIOUSLY KNOWN AS EPIROC MINING INDIA LIMITED),PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 8, PUNE, PUNE
SHRI S.S.GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
ANNASAHEB RAMESH CHHAGANLAL AJMERA NAGARI SAHAKARIPATSANSTHA LTD.,DHULE vs ACIT CIRCLE, DHULE
SHRI SATBEER SINGH GODARA (Judicial Member)
DILIP KANHAIYALAL BHANSALI,GHOTI vs INCOME TAX OFFICER, WARD 1(1), NASHIK, NASHIK
SHRI SATBEER SINGH GODARA (Judicial Member)
HIND SWARAJ TRUST,AHMEDNAGAR vs INCOME TAX OFFICER, (EXEMPTION) WARD 1, NASHIK, NASHIK
SHRI S.S.GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
JOLLY STEEL INDUSTRIES PVT. LTD.,PUNE vs ITO WARD 14(1), PUNE, PUNE
SHRI S.S.GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
SWARNA PALACE,DHULE vs ACIT, CIRCLE, DHULE , DHULE
SHRI SATBEER SINGH GODARA (Judicial Member)
MS DIAMOND ENTERPRISES,PARBHANI vs AO NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
MAHESH VIJAY DHAMAPURKAR,SINDHUDURG vs INCOME TAX OFFICE, KUDAL
SHRI S.S.GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
GANPAT MANIKRAO SORGIKAR,PUNE vs NATIONAL FACELESS APPEAL CENTRE (NFAC) DELHI AND LOCAL JURISDICTION ASSESSING OFFICER WARD 9(4), DELHI
SHRI S.S.GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 8, PUNE vs MAHALE HOLDING (INDIA) PVT. LTD, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
THE JOINT COMMISSIONER OF INCOME TAX (OSD), CIRCLE-12, PUNE vs RAJ SURENDRA MOHAN HAJELA, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
SACHIN PRAKASH VALSE,LATUR vs INCOME TAX OFFICER, WARD 1 LATUR, LATUR
SHRI SATBEER SINGH GODARA (Judicial Member)
JHALA JAIRAJ MANHARSING HUF,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, NASHIK, NASHIK
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
