ITAT Pune Bench
17,219 judgments
ABDUL SATTAR BASHAMIYAN SHAIKH,MUMBAI vs ACIT, CENTRAL CIRCLE, KOLHAPUR, KOLHAPUR
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
RAVINDRA BHAUSAHEB MADHAVAI,NASHIK vs ITO WARD 1(1), NASHIK
SHRI SATBEER SINGH GODARA (Judicial Member)
BABAN MARUTI CHAVAN,BHARATI VIDYAPEETH PUNE vs CIT(A) (NFAC), DELHI
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
TIRUMALA CONSTRUCTION ,NASHIK vs ITO, WARD 2(4), , NASHIK
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE vs CREDIT SUISSE SERVICES (INDIA) PRIVATE LIMITED , PUNE
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
BHARAT JALANDAR PATOLE,KOLHAPUR vs INCOME TAX OFFICER, WARD-2(3), KOLHAPUR
SHRI SATBEER SINGH GODARA (Judicial Member)
GANESH VISHWAS DIMBALE,SARATA vs DY. COMMISSIONER OF INCOME TAX, CIRCL, SATARA, SATARA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
MS DIAMOND ENTERPRISES, PARBHANI,PARBHANI vs AO NATINAL FACELESS ASSESSMENT CENTRE, DELHI, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
KUNDALIKA NAGARI SAHAKARI PATHSANSTHA MARYADIT,ROHA vs INCOME TAX OFFICER, WARD-1, PANVEL, PANVEL
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
JASVINDERSINGH INDERMOHANSINGH BHATIYA,NANDED vs INCOME TAX OFFICER, WARD 1, NANDED, NANDED
SHRI S.S.GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
SMT. MANGLA RAMNIWAS MANDHANI ABMM AWAS YOJNA FOUNDATION,JALNA vs CIT , EXEMPTION
SHRI S.S.GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
HANMANT RAJENDRA SHINDE,LATUR vs INCOME TAX OFFICER, WARD-1, LATUR, LATUR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
HANMANT RAJENDRA SHINDE,LATUR vs INCOME TAX OFFICER, WARD-1, LATUR, LATUR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
ARJUNSINGH CHHAGANSINGH VYAS,LONAVLA vs I.T.O. WARD 8(3), PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
ARJUNSINGH CHHAGANSINGH VYAS,PUNE vs I.T.O. WARD 8(3), PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
ARJUNSINGH CHHAGANSINGH VYAS,PUNE vs I.T.O. WARD 8(3), PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
MS DIAMOND ENTERPRISES,PARBHANI vs ITO HINGOLI, PARBHANI
SHRI SATBEER SINGH GODARA (Judicial Member)
HANSABAI SHAILENDRA GIRASE,SHIRPUR vs INCOME TAX OFFICER, WARD 1, DHULE , DHULE
SHRI SATBEER SINGH GODARA (Judicial Member)
KAMLESH SHARAD CHASKAR,PUNE vs INCOME-TAX OFFICER, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member)
GANESH VYAPARI GRAMIN BIGARSHETI SAHAKARI PATSANSTHA MARYADIT, SANGLI,SANGLI vs INCOME TAX OFFICER, WARD-2, SANGLI, SANGLI
SHRI SATBEER SINGH GODARA (Judicial Member)
