ITAT Pune Bench

17,219 judgments

RELIANCE INDUSTRIES EMP CO. OP. CHS,RAIGAD vs ITO WARD 4, PANVEL

ITA 2486/PUN/2024[2020-21]Status: Disposed8/1/2025AY 2020-21

DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

DCIT (EXMP) CIRCLE PUNE, SWARGATE PMT BLDG vs ASHIRWAD CHARITABLE TRUST, MUMBAI

ITA 233/PUN/2024[2017]Status: Disposed8/1/2025

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

JT.COMMISSIONER OF INCOME-TAX(OSD), SATARA vs KUTE SONS DAIRYS LIMITED , SATARA

ITA 226/PUN/2024[2016-17]Status: Disposed8/1/2025AY 2016-17

SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

COMMITTEE KHUDDAMIN DARGHJAT HADDE KALAN KHULTABAD,AURANGABAD vs INCOME TAX OFFICE, EXEMPTION, WARD-AURANGABAD, AURANGABAD

ITA 1665/PUN/2024[2017-18]Status: Disposed8/1/2025AY 2017-18

DR.MANISH BORAD, ACCOUNTANT MEMBER आयकर अपील सं. / ITA No.1665/PUN/2024 Assessment Year : 2017-18 Committee Khuddamin Darghjat Hadde Kalan Khultabad, Badi Dargh, Mohalla Farsh, Khultabad, Dist.Aurangabad-431101 Maharashtra PAN :AABTC7253J Appellant V/s ITO, Exemption Ward, Aurangabad Respondent Assessee by : Shri Suhas Bora Revenue by : Shri Vinod Pawar Date of hearing : 26.12.2024 Date of pronouncement : 08.01.2025 आदेश / ORDER PER DR. MANISH BORAD (Accountant Member)

A.C.I.T ,WARDHA CIRCLE , WARDHA , WARDHA vs M/S KAPIL SOLVEX PVT .LTD , YAVATMAL

ITA 222/NAG/2017[2012-2013]Status: Trans-Out8/1/2025AY 2012-2013

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, KOLHAPUR vs UNDERCARRIAGE AND TRACTOR PARTS PRIVATE LIMITED, KOLHAPUR

ITA 839/PUN/2024[2015-16]Status: Disposed7/1/2025AY 2015-16

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

TANAJI KEDARI SAPKAL,KOLHAPUR vs ITO WARD (1), KOLHAPUR

ITA 2478/PUN/2024[2018-19]Status: Disposed7/1/2025AY 2018-19

DR.MANISH BORAD (Accountant Member)

RUPSINGH THANSINGH PATIL,AURANGABAD vs ITO, WARD-2(5), AURANGABAD

ITA 2461/PUN/2024[2011-12]Status: Disposed7/1/2025AY 2011-12

DR.MANISH BORAD (Accountant Member)

PRAKASH DIPCHAND KAPADNIS,NASHIK vs ITO WARD 1(1), NASHIK

ITA 2429/PUN/2024[2013-14]Status: Disposed7/1/2025AY 2013-14

DR.MANISH BORAD (Accountant Member)

SHRI SAIKRUPA NAGARI SAHAKARI PATSANSTHA MARYADIT KOLHAPUR,KOLHAPUR vs CIRCLE 1, KOLHAPUR, KOLHAPUR

ITA 2378/PUN/2024[A.Y. 2018-19]Status: Disposed7/1/2025

DR.MANISH BORAD (Accountant Member)

SATARA Z P CLASS FOUR EMPLOYEES CO.OP CREDIT SOCIETY LTD,SATARA vs INCOME TAX OFFICER WARD 2 SATARA, SATARA

ITA 2374/PUN/2024[2020-21]Status: Disposed7/1/2025AY 2020-21

the Tribunal. The assessee has filed an affidavit stating that the appointment of Authorised Representative took some time in view of Dussehra and Diwali Festivals which led to delay in filing the appeal.