ITAT Pune Bench
17,219 judgments
VEDANT PROPERTIES,PUNE vs ITO WARD 3(1) PUNE, PUNE
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
HINGORA ALI MOHD VALI MOHD,PARBHANI MAHARASHTRA vs INCOME TAX OFFICE WARD HINGOLI, PARBHANI MAHARASHTRA
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANTOSH TUKARAM VARADE,NASHIK vs ITO WARD2(1), NASHIK
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANTOSH TUKARAM VARADE,NASHIK vs ITO WARD 2(1), NASHIK
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
GOURISHANKAR EDUCATION SOCIETY,SATARA vs CIT EXEMPTION, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
GOURISHANKAR EDUCATION SOCIETY,SATARA vs CIT EXEMPTION, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
INDUS BIOTECH LIMITED,PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), PUNE, PUNE
DY.COMMISSIONER OF INCOME TAX, CENTRAL, CIRCLE-1, AURANGABAD, AURANGABAD vs TAPADIYA CONSTRUCTIONS LTD, AURANGABAD.
MS.ASHTA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
MULA PARISAR SERVA SEVA SANGH,SONAI vs EXEMPTION WARD 1(1), NSK, NASHIK
this Tribunal.
LOKMANYA SHIKSHAN PRASARA K MONDAL, SANGLI,SANGLI vs INCOME TAX OFFICER, EXEMPTION, WARD-KOLHAPUR, KOLHAPUR
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DCIT, CENTRAL CIRCLE- 1(3), PUNE, INCOME TAX, PUNE vs GARWARE TECHNICAL FIBRES LIMITED, MAHARASHTRA
GARWARE TECHNICAL FIBRES LIMITED,PUNE vs DCIT, CC-1(3), PUNE
him.
GARWARE TECHNICAL FIBRES LIMITED,PUNE vs DCIT, CC-1(3), PUNE
GARWARE TECHNICAL FIBRES LIMITED,PUNE vs DCIT, CC-1(3), PUNE
GARWARE TECHNICAL FIBRES LIMITED,PUNE vs DCIT, CC-1(3), PUNE
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
GARWARE TECHNICAL FIBRES LIMITED,PUNE vs DCIT, CC-1(3), PUNE
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
GARWARE TECHNICAL FIBRES LIMITED,PUNE vs DCIT, CC-1(3), PUNE
him.
GARWARE TECHNICAL FIBRES LIMITED,PUNE vs DCIT, CC-1(3), PUNE
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
GARWARE TECHNICAL FIBRES LIMITED,PUNE vs DCIT, CC-1(3), PUNE
YAGNESH PRAKASH CHANDAN HUF,MAHARASHTRA vs ITD, NATIONAL FACELESS ASSESSMENT CENTRE, DELHI, ITD, NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
