ITAT Pune Bench
17,219 judgments
RAJURI STEELS & TMT BARS PVT.LTD,JALNA vs DY. CIT CENTRAL CIRCLE 2, AURANGABAD
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MR KEDAR JAGDISH MANKAR,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-8, PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
YOGOMAYA CHARITABLE TRUST,PUNE vs THE CIT (EXEMPTION), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER, WARD-1, NANDED, NANDED vs LATUR DISTRICT CENTRAL CO OP BANK LTD, LATUR
ACIT, CENTRAL CIRCLE-2(4), PUNE, BODHI TOWER vs JASDEEPSINGH MANMOHANSINGH BEDI, PUNE
MAHESHWARI MARWADI BALAJI MANDIR SATANA,SATANA vs CIT EXEMPTION, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
JANKALYAN GRAMIN BIGARSHETI SAHAKARI PATHSANSTHA MARYADIT ASOND,RATNAGIRI vs INCOME TAX OFFICER, RATNAGIRI
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
SANT SHRI AASARAMJI AASHRAM TRUST,YAVATMAL vs CIT (EXEMPTIONS), PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PANI PURVATHA KARMACHARI SAHAKARI PAT SANSTHA MARYADIT KOLHAPUR,KOLHAPUR vs INCOME TAX OFFICER, KOLHAPUR
SHRI VINAY BHAMORE (Judicial Member)
MONT VERT 2 CO-OPERATIVE HOUSING SOCIETY LIMITED,SUS ROAD PASHAN, PUNE vs INCOME TAX OFFICER, WARD2(2), PUNE, SWARGATE, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
BARACH KAHI FOUNDATION ,KOLHAPUR vs CIT EXEMPTION, PUNE , PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
S M JOSHI MEMORIAL MEDICAL ASSOCIATION ,PUNE vs CIT (EXEMPTION), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
ANSHUL ANIL GOEL,PUNE vs DY. COMMISSIONER OF INCOME TAX (1) 1, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MALEGAON MAHANAGAR PALIKA KARMCHARI SAHAKARI PATSANSTHA MARYADIT,PUNE, MAHARASHTRA vs INCOME TAX OFFICER - 1 MALEGAON, MALEGAON, MAHARASHTRA
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
JOHN DEERE INDIA PVT. LTD,PUNE vs CIT(A) , DEHI
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
SUDHIR POPATRAO CHAUDHARI,NASHIK vs ITO, WARD 1(1), NASHIK
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MANGALA FOUNDATION,SHANTI NAGAR, MIRA ROAD EAST vs COMMISSIONER OF INCOME TAX, EXEMPTION , PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
MANGALA FOUNDATION,MIRA ROAD EAST THANE vs COMMISSIONER OF IT EXEMPTION , PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
HARIVARSHA SANGHAVI AROGYA FOUNDATION ,NASHIK vs CIT EXEMPTION, PUNE
this Tribunal.
INCLUSIVE RECYCLING FOUNDATION,PUNE vs CIT EXEMPTION, PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
