ITAT Pune Bench
17,219 judgments
DAKSHATA POLICE KARMACHARI SAHAKARI PATNSANSTHA M NANDED,NANDED vs ITO WARD (1) , NANDED
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SAHYOGH NAGRI SAHKARI PATSANSTHA MARYADIT,JALNA vs INCOME TAX WARD-1, JALNA, JALNA
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA No.1670/PUN/2024 निर्धारण वर्ष / Assessment Year : 2013-14 | Sahyogh Nagri Sahkari Vs. ITO, Ward-1, Jalna. | Patsanstha Maryadit, | Kasturi 47, Azad Maidan, | Near Saibaba Temple, | Jalna-431203. | PAN : ABMFS8514J | Appellant | Respondent Assessee by Revenue by : None : Shri Arvind Desai Date of hearing : 04.12.2024 Date of pronouncement : 27.01.2025 आदेश / ORDER PER VINAY BHAMORE (Judicial Membe
REKHA KISHORE BARI,DHULE vs ASSESSING OFFICER-NFAC, DELHI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, KOLHAPUR vs NATHMAL RUPCHAND JAIN, KOLHAPUR
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
VINOD RAMCHANDRA JADHAV,PUNE vs DCIT, CC-2(1), PUNE, PUNE
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DCIT,CC-2(1), PUNE, PUNE vs VINOD RAMCHANDRA JADHAV, PUNE
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRIKRISHNA LAXMINARAYAN THAKUR,SINDHUDURGA vs INCOME TAX OFFICER, TDS WARD, KOLLHAPUR, KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRIKRISHNA LAXMINARAYAN THAKUR,SINDHUDURGA vs INCOME TAX OFFICER, TDS WARD, KOLHAPUR, KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRIKRISHNA LAXMINARAYAN THAKUR,SINDHUDURGA vs INCOME TAX OFFICER, TDS WARD, KOLHAPUR, KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRIKRISHNA LAXMINIRAYAN THAKUR,SINDHUDURGA vs INCOME TAX OFFICER, TDS, WARD, KOLHAPUR, KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRIKRISHNA LAXMINARAYAN THAKUR,SINDHUDURGA vs INCOME TAX OFFICER, TDSM, WARD, KOLHAPUR, KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRIKRISHNA LAXMINARAYAN THAKUR,SINDHUDURGA vs INCOME TAX OFFICER, TDS WARD, KOLHAPUR, KOLHAPUR
Ld. CIT(A)/NFAC but failed to get any relief. Now the assessee is in appeal(s) before the Tribunal.
SHRIKRISHNA LAXMINARAYAN THAKUR,SINDHUDURGA vs INCOME TAX OFFICE, TDS, WARD, KOLHAPUR, KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRIKRISHNA LAXMINIRAYAN THAKUR,SINDHUDURGA vs INCOME TAX OFFICER, TDS, WARD, KOLHAPUR, KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRIKRISHNA LAXMINARAYAN THAKUR,SINDHUDURGA vs INCOME TAX OFFICER, TDS, WARD, KOLHAPUR, KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRIKRISHNA LAXMINARAYAN THAKUR,SINDHUDURGA vs INCOME TAX OFFICER, TDS, WARD-KOLHAPUR, KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
JAGRUTI NAGRI SAHAKARI PATSANSTHA MYT PARLI VAIJNATH,VAIJNATH vs ITO WARD 1(5) AURANGABAD, AURANGABAD
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
JAGRUTI NAGRI SAHAKARI PATSANSTHA MYT PARLI VAIJNATH,PARALI VAIJNATH vs ITO WARD 1(5) PUNE, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRIKRISHNA LAXMINARAYAN THAKUR,SINDHUDURGA vs ACIT CPC-TDS , GHAZIAABAD
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRIKRISHNA LAXMINARAYAN THAKUR,SINDHUDURGA vs ACIT TDS CPC , GAZIABAD
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
