ITAT Pune Bench
17,219 judgments
MOHD FAROOQUE MOHD RAFIQUE BAGBAN,NANDURBAR vs ITO WARD-1 , DHULE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MOHD FAROOQUE MOHD RAFIQUE BAGBAN,NANDURBAR vs ITO WARD-1, DHULE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MOHD FAROOQUE MOHD RAFIQUE BAGBAN,NANDURBAR vs ITO WARD-1, DHULE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRIKRISHNA LAXMINARAYAN THAKUR,MHAPAN, VENGURLA vs COMMISSIONER OF INCOME TAX, DELHI
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DCIT CIRCLE 8 , PUNE vs MAHLE ANAND THERMAL SYSTEMS PVT. LTD, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MUSTAK RAJJAK KAPADE,RATNAGIRI vs INCOME-TAX OFFICER, WARD-1, RATNAGIRI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MAHLE ANAND THERMAL SYSTEMS PRIVATE LIMITED,PUNE vs DY COMMISSIONER OF INCOME TAX, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI VITTHAL NAGARI SAHAKARI PAT SANSTHA MARYADIT KOLHAPUR,KOLHAPUR vs INCOME TAX OFFICE WARD 1(1), KOLHAPUR
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DCIT, CIRCLE-8, PUNE vs MAHLE ANAND THERMAL SYSTEMS PVT. LTD., PUNE
DCIT,CIRCLE-8 , PUNE vs MAHALE ANAND THERMAL SYSTEMS PVT. LTD. , PUNE
NITIN HUKUMCHAND MEHTA,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX. CPC, , BENGALURU
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DY.COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, AURANGABAD, AURANGABAD vs SHRI. BALAJI RAMCHANDRA ANDE, LATUR
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHREE KRISHNA DEVELOPERS,DHULE vs ITO, WARD 2, DHULE, DHULE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DINESH DAYANAND JAGDALE,PUNE vs I.T.O, CIRCLE-12, PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PREETI DAS,TELANGANA vs INCOME TAX OFFICER, CIRCLE-12, PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VAIBHAV VISHWANATH SURVE,RATNAGIRI vs INCOME TAX OFFICER, RATNAGIRI
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RIMPLE SAXENA,PANVEL vs ITO WARD 2 , PANVEL
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SUJIT ARUN TAWARE,SANGLI vs INCOME TAX OFFICER WARD 1, SANGLI
the ld.CIT(A) with a delay of about 4 months and the ld.CIT(A) vide impugned order dismissed the appeal in limine, without condoning the delay by observing as under :
BABASAHEB BANDGAR,SOLAPUR vs ITO, WARD 2(1), SOLAPUR, SOLAPUR
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
MOHAMMED SALEEM MOHAMMED ALI BEPARI,PUNE, MAHARASHTRA vs ASSESSING OFFICER, PUNE, MAHARASHTRA
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
