ITAT Pune Bench
17,219 judgments
BALAJI GRAMIN SAHKARI PAT SANSTHA MARYADIT,MAHARASHTRA vs INCOME TAX OFFICER, WARD 1(5), KOLHAPUR, KOLHAPUR
CIT(A) even though sufficient cause was demonstrated beyond doubt.
SHREE CONSTRUCTION,PUNE vs ITO, CIRCLE-8, , PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SARIKA ZENDE,PUNE vs INCOME TAX OFFICER, WARD-14(5), PUNE, PUNE
SHRI RAMA KANTA PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SUCHITRA SHASHIKANT KHAVARE,HATKANANGLE ,KOLHAPUR vs INCOME TAX OFFICER, ICHALKARANJI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
BIZ SECURE LABS PRIVATE LIMITED,PUNE vs THE DCIT, CIRCLE 1(1),. PUNE, PUNE
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
BIZ SECURE LABS PRIVATE LIMITED,PUNE vs THE DCIT, CIRCLE 1(1), PUNE, PUNE
BIZ SECURE LABS PRIVATE LIMITED,PUNE vs THE DCIT, CIRCLE 1(1) PUNE, PUNE
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
BIZ SECURE LABS PRIVATE LIMITED,PUNE vs THE DCIT, CIRCLE 1(1) PUNE, PUNE
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
BIZ SECURE LABS PRIVATE LIMITED,PUNE vs THE DCIT, CIRCLE 1(1), PUNE, PUNE
BIZ SECURE LABS PRIVATE LIMITED ,PUNE vs THE DCIT, CIRCLE 1(1), PUNE, PUNE
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ITO WARD 9(3), PUNE vs SHRI AGRASEN MAHARAJ NAGARI SAHAKARI PATHSANSTHA MARYADIT, PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
INCOME TAX OFFICER, DHULE vs SHARAD ANANDRAO DEORE, DHULE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
INDRAYANI SEVA SAMITI NYAS,PUNE vs ITO, EXEMPTION WARD 1(2), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
INCOME TAX OFFICER, EXEMPTIONS WARD, AURANGABAD, AURANGABAD vs SAVITRIBAIPHULE SHIKSHAN PRASARAK MANDAL, BEED
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SAIBABA BAHUUDDHESHIYA SEVABHAVI SANSTHA,NASHIK vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SAIBABA BAHUUDDHESHIYA SEVABHAVI SANSTHA,NASHIK vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VIKAS BAHUUDHASHIYA SEVA BHAVI SANSTHA,NANDED vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
HARIBHAU SHANKAR SANAS,NASHIK vs ITO WARD 1(1), AURANGABAD
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
INCOME TAX OFFICER, WARD 1(5), KOLHAPUR, KOLHAPUR vs RAJIVGANDHI GRAMEEN BIGARSHETI PATH SANSTHA MARYDIT, KUDNUR, KUDNUR, KOLHAPUR
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ECOBOARD INDUSTRIES LTD,PUNE vs DY COMM OF INCOME TAX CIRCLE 1(1) PUNE, PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)