ITAT Pune Bench
17,219 judgments
ECOBOARD INDUSTRIES LTD,PUNE vs DY COMM OF INCOME TAX CIRCLE 1(1) PUNE, PUNE
DR. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
ECOBOARD INDUSTRIES LTD,PUNE vs DY COMM OF INCOME TAX CIRCLE 1(1) PUNE, PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
ECOBOARD INDUSTRIES LTD,PUNE vs DY COMM OF INCOME TAX, CIR 1(1), PUNE, PUNE
RAJENDRA GANPAT JAGTAP,PUNE vs ITO WARD(8)(1), PUNE, PUNE
SHRI RAMA KANTA PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SATYAJEET GAJANAN PATIL,KOLHAPUR vs ITO WARD 1(3), KOLHAPUR
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KRISHNA FOUNDATION,BHAYANDER (E), THANE vs COMMISSIONER OF INCOME TAX EXEMPTION, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
KRISHNA FOUNDATION,BHAYANDER EAST. THANE vs COMMISSIONER OF INCOME TAX EXEMPTION, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHRI GAJANAN MAHARAJ SEVA TRUST MOTALA,BULDHANA vs CIT EXEMPTION PUNE, PUNE
Dr. MANISH BORAD (Accountant Member), MS ASTHA CHANDRA (Judicial Member)
K D CHOUDHARI,PUNE vs DCIT CIRCLE 5, PUNE, PUNE
Dr. MANISH BORAD (Accountant Member), MS ASTHA CHANDRA (Judicial Member)
PASHANKAR AUTO WORKS PVT LTD,PUNE vs INCOME TAX OFFICER, WARD-4(5), PUNE, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ATISH ANANDA BARNE,PUNE vs PRAVIN AGRAWAL, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
JIJAMATA GRAMIN VIKAS VA SHIKSHAN SANSTHA ,JALNA vs CIT (E), PUNE
Dr. MANISH BORAD (Accountant Member), MS ASTHA CHANDRA (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, KOLHAPUR vs MAHALAXMI INFRA PROJECTS PVT. LTD., KOLHAPUR
SHAHU SHIKSHAN PRASARAK MANDAL, LATUR,LATUR vs ACIT (EXMP.) CIRCLE, AURANGABAD, AURANGABAD
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE vs BANK OF MAHARASHTRA, PUNE
MANGALAM PHOSPHATES LIMITED,AHMEDNAGAR vs INCOME TAX OFFICER, AHMEDNAGAR
Dr. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SHRIRANG DATTATRAYA ALTEKAR,PUNE vs INCOME TAX OFFICER, WARD 13(1), PUNE, PUNE
SHRI RAMA KANTA PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
BANK OF MAHARASHTRA ,PUNE vs ASST COMMISSIONER OF INCOME TAX, CIRCLE 1(1), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SILVER OAK BUILDCON PVT. LTD.,PUNE vs ACIT-6, PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
RAVI SHIVANGEKAR ,PUNE vs ITO WARD 13(4), PUNE, PUNE
SHRI RAMA KANTA PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
