ITAT Pune Bench
17,219 judgments
INDIAN MAGIC EYE PRIVATE LIMITED ,PUNE vs ITO , PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INDIAN MAGIC EYE PRIVATE LIMITED,PUNE vs ITO, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
JADHAV DEORE ASSOCIATES,PUNE vs ITO TDS-2,, ACIT-TDS, PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
JADHAV DEORE ASSOCIATES ,PUNE vs ITO TDS-2, ACIT TDS, PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
JADHAV DEORE ASSOCIATES ,PUNE vs ITO TDS -2, ACIT, PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
PARMESHWAR PARAM SEVA FOUNDATION,NASHIK vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DILIP BALASAHEB BHOSALE,RATNAGIRI vs INCOME TAX OFFICER, RATNAGIRI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER WARD-1, PANVEL, PANVEL DIST. RAIGAD vs SHAILESHKUMAR DINESHBHAI PATEL, TAL. MHASALA
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
CHANDRAGUPT SHEPHARDS WELFARE ASSOCIATION,BHIWANDI vs CIT EXEMPTION PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
CHANDRAGUPT SHEPHARDS WELFARE ASSOCIATION,BHIWANDI vs CIT EXEMPTION PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MAHARAJA SHIVACHATRAPATI PRATISHTHAN TRUST,PUNE vs INCOME TAX OFFICER (EXEMPTION), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA No.1387/PUN/2023 निर्धारण वर्ष / Assessment Year: 2018-19 Maharaja Shivachatrapati Vs. ITO (Exemption), Pune. Pratishthan Trust, Shivsrusti, Sr.No.13, Ambegaon (BK), Katraj Bye Pass Road, Katraj, S.O. Pune, Pune- 411046. PUN : AAATM5937E Appellant Respondent Assessee by Revenue by Date of hearing Date of pronouncement : None (Withdrawal Application Filed) : Shri Ramnath P. Murkunde : 28.01.2025 :
DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, AURANGABAD, AURANGABAD vs DISHA LOHARUKA INFRATECH PVT LTD, AURANGABAD
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
OLIVE TREE TRADING PVT LTD,PUNE vs ITO, CIRCLE 2, PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRIKANT ANANTRAO ZORI,AURANGABAD vs INCOME TAX OFFICER WARD 1(1) AURANGABAD , AURANGABAD
INCOME TAX OFFICER, DHULE vs DHULE ZILHA PARISHAD KARMACHARI SAHAKARI PATPEDHI MARYADIT DHULE, DHULE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI AKHIL BHARTIYA SAMARTH JAIN SHRAVAK SANGH,NASHIK vs EXEMPTION WARD 1(1), NASHIK, NASHIK
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SAMPTRAO RANGNATH DEOKATE,PUNE vs ITO WARD 14(5), PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
YOGITA MANOJ TATOOSKAR,PUNE vs ITO 12(1), PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
PARIJAT FOUNDATION,PUNE vs CIT EXEMPTION PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
PARIJAT FOUNDATION,PUNE vs CIT EXEMPTION, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
