ITAT Pune Bench
17,219 judgments
SHIRISH SINGH TEHRA,NANDED vs INCOME TAX OFFICER, WARD 1, NANDED
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHIRISH SINGH TEHRA,NANDED vs INCOME TAX OFFICER, WARD 1, NANDED
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHIRISH SINGH TEHRA,NANDED vs INCOME TAX OFFICER, WARD 1, NANDED
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI DUDHGANGA VEDGANGA SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs ACIT/JCIT, KOLHAPUR
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI DUDHGANGA VEDGANGA SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs THE ACIT, CIRCLE-1, KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI DUDHAGANGA VEDGANGA SAHAKARI SAKHAR KARKHANA LTD ,KOLHAPUR vs ACIT/JCIT, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
CITY HOSPITAL,KOLHAPUR vs INCOME TAX OFFICER, KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI. SHRIKANT GOVIND CHITALE,PRABHAT ROAD, PUNE vs COMMISSIONER OF INCOME TAX (APPEAL), INCOME TAX
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MEENAMANI GANGA BUILDER LLP,PUNE vs PCIT (CENTRAL), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INDRAPRASTHA NAGARI SAHAKARI PATSANSTHA LTD.,,SANGLI vs INCOME-TAX OFFICER, WARD -5,, SANGLI
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHEKHAR BAJIRAO BHILARE,MAHABALESHWAR vs I.T.O WARD-4, SATARA, SATARA
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SRL CONSTRUCTION PVT LTD,JALNA vs ACIT, CENTRAL CIRCLE 2, AURANGABAD, AURANGABAD
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAJENDRA MOHANLAL AGRAWAL,JALNA vs INCOME TAX OFFICER, WARD-1, JALNA, JALNA
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
GRAMPANCHAYAT PACHGAON,KOLHAPUR vs INCOME TAX OFFICER, KOLHAPUR
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
CHOTELAL MEWALAL GUPTA,SINDHUDURG vs INCOME TAX OFFICER, KUDAL
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
MADHUBALA INDRAKUMAR PARMAR,PALI vs ITO, WARD 4, PANVEL, PANVEL
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
BHARAT AGARWAL NAGARI SAHAKARI PATSANSTHA MARYADIT,LONAVALA, PUNE vs ASSESSING OFFICER, AKURDI, PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
BHARAT AGARWAL NAGARI SAHAKARI PATSANSTHA MARYADIT LONAVALA,LONAVALA, PUNE vs ASSESSING OFFICER, AKURDI, PUNE
SHRI UJJWAL GORAKSHAN SANSTHA,NASHIK vs C.I.T (EXEMPTION), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
