ITAT Pune Bench
17,219 judgments
NIKHIL GAJANAN PATIL,KADEGAON SANGLI vs INCOME TAX OFFICER WARD 5 SANGLI, SANGLI, MAHARASHTRA
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER, WARD-1, ICHALKARANJI, ICHALKARANJI vs NAVDURGA YARNS LLP, ICHALKARANJI
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1, KOLHAPUR, KOLHAPUR vs SHREE TATYASAHEB KORE WARANA SAHAKARI SAKHAR KARKHANA LTD., MAHARASHTRA
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1, KOLHAPUR, KOLHAPUR vs SHREE TATYASAHEB KORE WARANA SAHAKARI SAKHAR KARKHANA LTD., MAHARASHTRA
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1, KOLHAPUR, KOLHAPUR vs SHREE TATYASAHEB KORE WARANA SAHAKARI SAKHAR KARKHANA LTD., MAHARASHTRA
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1, KOLHAPUR, KOLHAPUR vs SHREE TATYASAHEB KORE WARANA SAHAKAR SAKHAR KARKHANA LTD., MAHARASHTRA
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1, KOLHAPUR, KOLHAPUR vs SHREE TATYASAHEB KORE WARANA SAHAKARI SAKHAR KARKHANA LTD., MAHARASHTRA
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1, KOLHAPUR, KOLHAPUR vs SHREE TATYASAHEB KORE WARANA SAHAKARI SAKHAR KARKHANA LTD., MAHARASHTRA
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1, KOLHAPUR, KOLHAPUR vs SHREE TATYASAHEB KORE WARANA SAHAKARI SAKHAR KARKHANA LTD., MAHARASHTRA
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1, KOLHAPUR, KOLHAPUR vs SHREE TATYASAHEB KORE WARANA SAHAKARI SAKHAR KARKHANA LTD., MAHARASHTRA
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1, KOLHAPUR, KOLHAPUR vs SHREE TATYASAHEB KORE WARANA SAHAKARI SAKHAR KARKHANA LTD., MAHARASHTRA
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER, WARD-9(3), PUNE, PUNE vs MORYA ASSOCIATES, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1, KOLHAPUR, KOLHAPUR vs SHREE TATYASAHEB KORE WARANA SAHAKARI SAKHAR KARKHANA LTD., MAHARASHTRA
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1, KOLHAPUR, KOLHAPUR vs SHREE TATYASAHEB KORE WARANA SAHAKARI SAKHAR KARKHANA LTD., MAHARASHTRA
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1, KOLHAPUR, KOLHAPUR vs SHREE TATYASAHEB KORE WARANA SAHAKARI SAKHAR KARKHANA LTD., MAHARASHTRA
PIMPRAD VIVIDH KARYAKARI SAHAKARI SEVA SOCIETY ,SATARA vs ACIT CIRCLE SATARA, SATARA
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
NOBLE CONSTRUCTION COMPANY,PUNE vs DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(1), PUNE, PUNE
SHRI ARYA CHANAKYA NAGARI SAHKARI PATSANSTHA MARYA ICHALKARANJI,ICHALKARANJI vs INCOME TAX OFFICER, ICHALKARANJI
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
POONA DISTRICT EDUCATION ASSOCIATION,PUNE vs CIT(EXEMPTION) , PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
POONA DISTRICT EDUCATION ASSOCIATION,PUNE vs CIT(EXEMPTION) PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
