ITAT Pune Bench
17,219 judgments
PRATAP WAMAN KHANDEBHARAD,PUNE vs DCIT CC 1(1), PUNE
the Tribunal.
RAJENDRA RAMVILAS JAKHOTIA,KHOPOLI vs THE INCOME TAX OFFICER, WARD-5, PANVEL
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MOHAMMAD OSMAN MOHAMMAF HAROONMOTIWALA,AURANGANBAD vs PCIT- NASHIK 1, NASHIK
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
M/S SAMRTTHA DEVELOPERS,PUNE vs ITO WARD-2(1) PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2) PUNE, PUNE vs ABHAY PANDHARINATH KELE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
VILAS BABAN AVHAD, NASHIK vs INCOME TAX OFFICER, WARD 1(1), , NASHIK.
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
VIKRAM MOHANRAO MOHOLKAR,AURANGABAD vs INCOME TAX OFFICER ASSESMENT UNIT NEAC, NATIONAL E ASSESSMENT CENTRE DELHI
SHRI MANISH BORAD (Accountant Member)
LALITA RAMESH JAIN,PUNE vs INCOME TAX OFFICER, PRADHIKARAN PUNE
SHRI MANISH BORAD (Accountant Member)
M/S EHEALTHSYSTEM HEAITH-CARE LTD.,PUNE vs PCIT-1, PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ANIL KUMAR MALIK,HARYANA vs JURISDICTIONAL ASSESSING OFFICER, WARD 11(3), PUNE, RANGE CODE-52, MAHARASHTRA
MS. ASTHA CHANDRA (Judicial Member), SHRI DR. DIPAK P. RIPOTE (Accountant Member)
RATNA BHAGWAN MAHAJAN,DHULE vs OFFICE OF THE INCOME TAX OFFICER, WARD 2, DHULE, DHULE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHREE NIRMAL GYAN PRATISHTHAN,PUNE vs THE CIT (EXEMPTION), PUNE
MAHENDRA NARAYAN BHOIR ,RAIGAD vs NAFAC, NATIONAL FACELESS APPEAL CENTER
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
JAIN IRRIGATION SYSTEMS LIMITED,JALGAON vs DEPUTY COMMISSIONER OF INCOME TAX, JALGAON
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SURESH DATTATRAY GURAV,BAVDHAN PUNE vs ITO WARD 13(2), PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
AJINATH SANTRAM KHARAT,PUNE vs INCOME TAX OFFICER, WARD-2(3), NASHIK, NASHIK
BALASAHEB ARJUN MALAWADE,SOLAPUR vs ITO WARD 2(3), SOLAPUR
BALASAHEB ARJUN MALAWADE,SOLAPUR vs ITO WARD 2(3), SOLAPUR
BALASAHEB ARJUN MALAWADE,SOLAPUR vs ITO WARD 2(3) , SOLAPUR
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI ABHIJIT UTTAMRAO DESHMUKH,BEED vs ACIT, CIRCLE-3, AURANGABAD
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
