ITAT Pune Bench
17,219 judgments
GANRAJ HOMES LLP,PUNE vs INCOME TAX, CENTRAL CIRCLE 2(3), PUNE , PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MEENAMANI GANGA BUILDER LLP,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(3), PUNE
MEENAMANI GANGA BUILDER LLP,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(3), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MEENAMANI GANGA BUILDER LL,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(3), PUNE
MR. SIDDHESHWAR PANDURANG RANE,MANGALVEDHA, SOLAPUR vs ITO, WARD-1, PANDHARPUR, PANDHARPUR, SOLAPUR
DR.MANISH BORAD (Accountant Member)
SWAPNIL DHAIRESHIL MEMANE,PUNE vs THE INCOME TAX OFFICER, WARD-12(1), PUNE
DR.MANISH BORAD (Accountant Member)
KUDALE AGRO FOODS,PUNE vs INCOME TAX OFFICER, CIRCLE-14, PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MR. BALASAHEB BHAGWANTRAO PATIL,OSMANABAD vs ITO, WARD, OSMANABAD, LATUR
Dr. MANISH BORAD (Accountant Member)
SAI SAKSHI AUTOMOTIVE LTD,PUNE vs ITO WARD-6(1), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
JYOTI SANTOSH PARAKH,SANGAMNER vs ITO, WARD 2, AHMEDNAGAR, AHMEDNAGAR
SHRI MANISH BORAD (Accountant Member)
DILIPKUMAR LAXMINARAYAN LOHIYA,NANDED vs CIT (APPEALS), NATIONAL FACELESS APPEALS CENTRE, DELHI
SHRI MANISH BORAD (Accountant Member)
ENDURANCE SYSTEMS (I) PRAVATE LIMITED KARMACHARI SAHAKARI SAHAKARI PATA SANSTHA MARYADIT,AURANGABAD vs INCOME-TAX OFFICER, NEW DELHI
INCOME TAX OFFICER, WARD 1(2), JALGAON, JALGAON vs YOUSUF ABDUL SATTAR POCHI, JOSHI PETH
DR.MANISH BORAD (Accountant Member)
SHREE GAJANAN GAS AGENCY,BEED vs INCOME TAX OFFICER, BEED
SHRI MANISH BORAD (Accountant Member)
SHAILESH PARSHURAM PAVAR,NIJAMPUR vs ITO WARD - 5 PANVEL, TRIFRED TOWER
SHRI MANISH BORAD (Accountant Member)
RAOSAHEB MOHANLAL CHIMANLAL MANIYAR TRUST,INDIA vs COMMISSIONER OF INCOME TAX (EXEMPTION), INDIA
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
RAOSAHEB MOHANLAL CHIMANLAL MANIYAR TRUST,INDIA vs COMMISSIONER OF INCOME TAX (EXEMPTION), INDIA
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MRS. REHANA ABDUL WAHAB SAIN ,KHED, RATNAGIRI vs ITO, WARD-4, RATNAGIRI, RATNAGIRI
SHRI MANISH BORAD (Accountant Member)
PRATAP WAMAN KHANDEBHARAD,PUNE vs DCIT CC 1(1), PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
PRATAP WAMAN KHANDEBHARAD,PUNE vs DCIT CC 1(1), PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
