ITAT Pune Bench
17,219 judgments
C K P GANPATI MANDIR TRUST,BHIWANDI vs CIT, EXEMPTION, PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHREE MAHAVEER I. DHAMANI VIKAS SOCIETY LTD. INAMDHAMANI,SANGLI vs ITO W 1 SANGLI, SANGLI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
GAFFAR EBRAHIM SHAIKH,BHOKAR vs INCOME TAX OFFICER, NANDED
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
GAFFAR EBRAHIM SHAIKH,BHOKAR vs INCOME TAX OFFICER WARD 1, NANDED
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
R A MASALE PRIVATE LIMITED,SANGLI vs C.I.T, SANGLI
Dr. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
RAHUL RAMCHANDRA PAWALE,PUNE vs INCOME TAX OFFICE WARD-3(3), PUNE, PUNE
Dr. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
RAM CHANDER CHILLAR,DELHI vs ITO, WARD-11(3), PUNE
Dr. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
BHARAT NAMDEV PATIL,PUNE vs INCOME TAX OFFICER WARD 14(1), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
M/S. ARTHBHARTI NAGARI SAHAKARI PATSANSTHA MARYADIT,LATUR vs ITO, WARD-1, LATUR, LATUR
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MAHESH VISHWANATH BHOIR,PUNE vs INCOME TAX OFFICER, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MAHESH VISHWANATH BHOIR,PUNE vs INCOME TAX OFFICER, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHAKEEL ABDUL AZEEZ MOHAMMAD,JALGAON vs ITO WARD 1(1), JALGAON
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
TANAJI PARILAL GAWADE,PUNE vs ITO WARD 12(4) PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
DERMATOLOGICAL SOCIETY,SADASHIV PETH PUNE CITY vs COMMISSIONER OF INCOME-TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE (NFAC) DELHI
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SPRINGER NATURE TECHNOLOGY AND PUBLISHING SOLUTIONS PRIVATE LIMITED,PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE
GANRAJ HOMES LLP ,PUNE vs INCOME TAX, CENTRAL CIRCLE 2(3), PUNE , PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
GANRAJ HOMES LLP,PUNE vs INCOME TAX, CENTRAL CIRCLE 2(3), PUNE , PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHREE BALAJI REALTY ,PUNE vs INCOME TAX, CENTRAL CIRCLE 2(3), PUNE , PUNE
SHREE BALAJI REALTY ,PUNE vs INCOME TAX, CENTRAL CIRCLE 2(3), PUNE , PUNE
SHREE BALAJI REALTY,PUNE vs INCOME TAX, CENTRAL CIRCLE 2(3), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
