ITAT Pune Bench
17,219 judgments
JAVID IBRAHIM SHAIKH,MALEGAON vs ITO WARD-2(1), NASHIK, NASHIK
DR. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
NATIONAL ASSOCIATION OF INTERLOCKING SURGEONS,SOLAPUR, MAHARASHTRA vs THE ITO, EXEMPTION WARD 1(2), PUNE, PUNE, MAHARASHTRA
DR.MANISH BORAD (Accountant Member)
LOK KALYAN MANDAL,GANPATI MANDIR, DR HEDGEWAR NAGAR, ICHALKARANJI vs EXEMPTION WARD, KOLHAPUR, AAYAKAR BHAVAN,KOLHAPUR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
LOTUS MULTY SPECIALITY HOSPITAL,PUNE vs ITO WARD 14() PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI BALAJI MANDIR,CHH SAMBHAJINAGAR vs CIT(EXEMPTION), PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
P K INFRAPROJECT PRIVATE LIMITED,PUNE vs DCIT CC 1(1), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
P K INFRAPROJECT PRIVATE LIMITED,PUNE vs DCIT CC 1(1), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
P K INFRAPROJECT PRIVATE LIMITED,PUNE vs DCIT CC 1(1), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
P K INFRAPROJECT PRIVATE LIMITED,PUNE vs DCIT CC 1(1), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
P K INFRAPROJECT PRIVATE LIMITED,PUNE vs DCIT CC 1(1), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
PRATAP WAMAN KHANDEBHARAD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 1(1), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
HAROON SHAIKH,DHULE vs ITO WARD 1, DHULE
DR.MANISH BORAD (Accountant Member)
HAROON SHAIKH,DHULE vs ITO WARD 1, DHULE
DR.MANISH BORAD (Accountant Member)
JEEVPRABHA CHARITABLE TRUST,PUNE vs INCOME TAX EXEMPTION, WARD-1(1), PUNE, PUNE
NANASAHEB BHASKARRAO APSUNDE,NASHIK, MAHARASHTRA vs NATIONAL E-ASSESSMENT CENTRE, DELHI, DELHI
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SHRIRANG GOVIND PHADTARE,PUNE vs ITO WARD 10(1), PUNE, PUNE
Dr. MANISH BORAD (Accountant Member), MS ASTHA CHANDRA (Judicial Member)
BHAWAR PUKHRAJ KUMAWAT,PUNE vs ACIT CIRCLE-6, PUNE
Dr. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
RAJKUMAR K. DOSHI HUF,PUNE vs ITO, WARD 14(5), PUNE, PUNE
DR.MANISH BORAD (Accountant Member)
M/S SUNRISE DAIRY PVT LTD,AHMEDNAGAR vs ITO WARD 2, AHMEDNAGAR
Dr. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
C K P GANPATI MANDIR TRUST,BHIWANDI vs CIT EXEMPTION, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
