ITAT Pune Bench
17,219 judgments
GOPAL NAVJEEVAN KENDRA,PUNE vs COMMISSIONER (EXEMPTION), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
MHALASAKANT DEOSTHAN MANDIR,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHRI AYYAPPA SWAMI SEVA SANGH,PUNE vs COMMISSIONER OF INCOME TAX-EXEMPTION, PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA No.2289/PUN/2024 Shri Ayyappa Swami Seva Vs. CIT, Exemption, Pune. Sangh, Sr. No.66, Near Santoshi Ma Sachaimata Nagar, Pune-411046. Katraj, PUN : AAGTS4011H Appellant Respondent Assessee by : Shri Kishor B. Phadke Revenue by : Shri Amol Khairnar Date of hearing : 10.02.2025 Date of pronouncement : 14.02.2025 आदेश / ORDER PER VINAY BHAMORE (Judicial Member)
DHAS KISHOR RAMCHANDRA, AURANGABAD vs DWARKAPRASAD BHIKULAL SONI, JALNA
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
PRAVIN SAKHARAM GULAMBE,RAIGAD vs ITO WARD 5 , PANVEL
Dr. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
RAVINANDA LANDMARKS UNIT 3,PUNE vs ITO WARD-5(1), PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
RAVINANDA LANDMARKS,PUNE vs THE INCOME TAX OFFICER, WARED-5(1), PUNE
DR. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
RAVINANDA LANDMARKS,PUNE vs THE INCOME TAX OFFICER, WARD-5(1), PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
RAVINANDA LANDMARKS,PUNE vs THE INCOME TAX OFFICER WARD-5(1), PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SHIKSHAN HAKKA MANCH,PUNE vs THE COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE
DR. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SHRI VAISHNAV PARIVAR BAHUUDDESHIY SEVABHAVI SANSTHA,JALNA vs CIT(E), PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
Y D LIMAYE MEMORIAL EDUCATIONAL TRUST,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
Y D LIMAYE MEMORIAL EDUCATIONAL TRUST,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SHRI SIDDHESHWAR SHIV MANDIR TRUST,YAVATMAL vs CIT EXEMPTION, PUNE, PUNE
DR. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
POONA SHIMS KAMAGARSAHAKARI PATSANSTHA ,PUNE vs ITO WARD 9(3), PUNE
Dr. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SUNANDA RAJABHAU VAIDYA CHARITABLE TRUST,PUNE vs CIT EXEMPTION , PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
ANIL JAYWANT BALWADKAR L/R OF LATE JAYWANT KASHIRAM BALWADKAR,PUNE vs THE ASSESSING OFFICER, WARD 9(1), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
CARDIOLOGY SOCIETY SOLAPUR,SOLAPUR vs CIT (EXEMPTION), PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
NATIONAL ASSOCIATION OF INTERLOCKING SURGEONS,SOLAPUR, MAHARASHTRA vs THE ITO, EXEMPTION WARD 1(2), PUNE, MAHARASHTRA
DR.MANISH BORAD (Accountant Member)
NATIONAL ASSOCIATION OF INTERLOCKING SURGEONS,SOLAPUR, MAHARASHTRA vs THE ITO, EXEMPTION WARD 1(2), PUNE, MAHARASHTRA
DR.MANISH BORAD (Accountant Member)
