ITAT Pune Bench
17,219 judgments
CHATUR SAMPRADAY AKHADA,NASHIK vs CIT(E), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI GANESH SSK LTD,AHMEDNAGAR vs D.C.I.T, AHMEDNAGAR, CIRCLE-AHMEDNAGAR, AHMEDNAGAR
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASHISH MURLIDHAR GAIKWAD,PUNE vs THE INCOME TAX OFFICER, WARD-7(3), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER WARD 3, SATARA, INCOME TAX OFFICE SATARA vs NANDKUMAR DATTATRAY KHOT, DAHIWADI MAN
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
AZAM ALI KHAN,PUNE vs INCOME TAX OFFICER WARD 11(1) , PMT BUILDING SHANKARSETH ROAD
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
BHARAT MAHARU PAWAR,,DHULE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - DHULE,, DHULE
RATILAL DAGADULAL MUTHA,PUNE vs INCOME TAX OFFICER, WARD-14(5), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA No.63/PUN/2025 Assessment Year : 2014-15 Vs. Income Tax Officer, Ward-14(5), Pune Ratilal Dagadulal Mutha, S.No.W 181/6A, Gajanana Housing Society, Dound, Baramati, Pune 413 801 Maharashtra PaN: ARWPM4183H Appellant Respondent Appellant by : Shri Pramod Shingte Revenue by : Shri Kumar Manish Sinha Date of hearing : 07.04.2025 Date of pronouncement : 23.04.2025 आदेश / ORDER PER DR. MANISH BORAD (Acco
KANCHAN CHANDAR WADHWANI,PUNE vs ITO WARD 8(3), PUNE
Dr. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
KALPANA SUBRAMANIAM,PUNE vs INCOME TAX OFFICER WARD 13(1), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHAILESH THAKSEN BANKHELE (LEGAL HEIR OF LATE. THAKSEN SOPAN BANKHELE),PUNE vs ITO WARD 10(2), PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
WADMAVLI LOAK VIKAS MANCH DHIPHAL WAD,BEED vs C.I.T (EXEMPTION), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASHOKRAO BHASKARRAO DESHMUKH,NASHIK vs ADDL/JCIT(A)-1, NASHIK
Dr. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
FCA INDIA AUTOMOBILES PRIVATE LIMITED (SURVIVING ENTITY AFTER THE MERGER OF PCA MOTORS PVT LTD),PUNE vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, NATIONAL FACELESS ASSESSMENT CENTRE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
HIDAYA EDUCATION SOCIETY ,BHIWANDI vs CIT EXEMPTION PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
JAGDISH KRISHNA EDUCATIONAL SOCIETY ,BHIWANDI vs CIT EXEMPTION PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs PATSON AGRO EXPORTS PRIVATE LIMITED, PUNE CITY
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DILIP RAJARAM MAYEKAR,RATNAGIRI vs INCOME TAX OFFICER, RATNAGIRI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VICKY PARSRAM LAKHWANI ,PUNE vs ITO WARD 8(2), PUNE
Dr. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
VICKY PARSRAM LAKHWANI,PUNE vs CIT(A), PUNE
Dr. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
RAVINDRA KANTILAL CHAUDHARI,PUNE vs ASSESSING OFFICER, PUNE
Dr. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
