ITAT Pune Bench
17,219 judgments
SHRI MANGALMURTI BAHUUDDESHIYA SANSTHA,JAMNER vs ITO EXEMPTION WARD 1(2), NASHIK
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANCHETI HOSPITAL AND MEDICAL RESEARCH CENTRE,PUNE vs CIT EXEMPTION, PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SATYANIKETAN,AHMEDNAGAR vs CIT EXEMPTION, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
BAGLAN PRATHMIK SHIKSHAK SAHKARI PATSANSTHA MARYADIT,NAMPUR vs INCOME TAX OFFICER, DELHI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KOLHAPUR Z P K S P S M,MAHARASHTRA vs INCOME TAX OFFICER, WARD 1(1), KOLHAPUR, WARD ONE (ONE)
Dr. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
C G MARKETING PVT LTD,PUNE vs DCIT, CIRCLE 1(1),PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
ADHERE FOUNDATION,PUNE vs AO, EXEMPTION WARD , PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI VIJAYPAL KISHORILAL SHARMA,PUNE vs DCIT CIRCLE-8, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHRI VIJAYPAL KISHORILAL SHARMA ,PUNE vs DCIT CIRCLE-8, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
ADESH TULSHIRAM MHATRE,DISTRICT RAIGAD vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT
the Ld. CIT(A) / NFAC, the Ld. CIT(A) / NFAC did not condone the same and dismissed the appeal.
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1, INCOME TAX DEPARTMENT vs MANORAMA COOP BANK LTD, SOLAPUR
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VASANT SHIVRAM MADHAVI,PANVEL vs ITO WARD - 5, PANVEL
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
RAMESH NAMDEORAO PANDE,AURANGABAD vs ACIT, JALNA
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), PUNE, PUNE vs ARUN SAMPATRAO PATIL, PUNE
PRABHAVI CHARITABLE FOUNDATION,PUNE vs CIT EXEMPTION , PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos.202 and 203/PUN/2025 | Prabhaui Foundation, | 401, Fortune House, 17/29, | Erandwane, Pune- 411004. | PAN : AANCP3351P | Appellant | Charitable Vs. | CIT, Exemption, Pune. | Respondent Assessee by Revenue by Date of hearing Date of pronouncement : Shri D. R. Barve : Shri Ajay Kumar Keshari : 21.04.2025 : 29.04.2025 आदेश / ORDER PER VINAY BHAMORE (Judicial Member)
ASSISTANT COMMISSIONER OF INCOMETAX, EXEMPTIONS, CIRCLE,PUNE, PUNE vs SHREE WARANA VIBHAG SHIKSHAN MANDAL , WARNANAGAR
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MR. ATIQUE HABIB ANSARI,PUNE vs ITO, WARD 14(3), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRIKANT CHANDRAKANT LOKHANDE,LATUR vs ITO, WARD-1, LATUR, LATUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
JAGDAMB PRATISHTHAN FOUNDATION,BARAMATI vs CIT EXEMPTION, PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHRI GANESH MADHUKAR KAMTHE,PUNE vs ITO, WARD-14(4), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
