ITAT Pune Bench
17,218 judgments
NELSOFT PRIVATE LIMITED,PUNE vs PCIT, PUNE-2, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
KAI DR SUBHASHRAO DHAKNEBAHUUDDESHIYA SEVABHAVI SANSTHA,JALNA vs CIT EXEMPTION, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
KAI DR SUBHASHRAO DHAKNEBAHUUDDESHIYA SEVABHAVI SANSTHA ,JALNA vs CIT EXEMPTION , PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
AB SANDVIK COROMANT,PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX(INTERNATIONAL TAXATION), CIRCLE-1, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
FOREST TRAILS HIGHLANDS 1 TO 6 CO-OPERATIVE HOUSING SOCIETY LIMITED,PUNE vs ITO WARD 2(4), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INTERVALVE POONAWALLA PVT. LTD. ,PUNE vs DCIT, CENTRAL CIRCLE 1(1), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
FCL GAHU KAMGAR SAHKARI PAT SANSTHA MARYADIT,MANMAD vs INCOME TAX OFFICER, WARD 1, MALEGAON, MALEGAON
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
JAI BHAVANIGAD VIKAS PRATISHTHAN,PUNE vs CIT EXEMPTION, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
HEMANTKUMAR GAJANAN LAD,KALAMBOLI vs THE INCOME TAX OFFICER, WARD-5, PANVEL
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHIVPRASAD KASHINATH DESAI,PUNE vs ITO WARD, KUDAL, SINDHUDURG
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHARAD SUBRAO KOKATE,PUNE vs INCOME TAX AUTHORITY, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
TARACHAND GUPTA FOUNDATION,NASHIK vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
TARACHAND GUPTA FOUNDATION,NASHIK vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SOCIAL NETWORKING FORUM,NASHIK vs COMMISSIONER OF INCOME TAX-EXEMPTION,, PUNE
this Hon'ble Bench for restoring the matter back to the file of CIT (Exemption) for reconsideration of the application made in form no. 10AB, and to submit the copy of such order.
JAVED AKBAR SAYYAD,PUNE vs ITO, WARD 14(5), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHARAD GRAMIN BIGARSHETI SAHAKARI PATSANSTHA MARYADIT,NIRGUDSAR vs INCOME TAX OFFICER, WARD 10(5). PUNE, AKURDI
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PARAG NAGARI SAHAKARI PATSANSTHA, MARYADIT,PUNE vs ITO, WARD-10(1), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANDVIK AB,PUNE vs THE ASSISTANT COMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE 2, PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANDVIK IT SERVICES AB(EARLIER KNOWN AS AB SANDVIK INFORMATION SYSTAM),PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX(INTERNATIONAL TAXATION),CIRCLR-2,PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
WIKA INSTRUMENTS INDIA PRIVATE LIMITED,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-12, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
