ITAT Pune Bench
17,218 judgments
INCOME TAX OFFICER WARD-1 PANDHARPUR, INCOME TAX OFFICE PANDHARPUR vs YASHODA MAHILA NAGARI SAHAKARI PATSANSTHA , MANGALWEDHA DISTRICT SOLAPUR
SONAL ASHISH SHAH,PUNE vs ITO, WARD 7(1), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, AURANGABAD., AURANGABAD. vs TAPADIYA CONSTRUCTION LTD, AURANGABAD
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PROXIMA CREATIONS,PUNE vs PCIT, PUNE-2, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANDVIK AB,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX (IT), CIRCLE-2, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANDVIK IT SERVICES AB (FORMERLY KNOWN AS AB SANDVIK INFORMATION SYSTEMS),PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION),CIRCLE-2, PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
A B SANDVIK COROMANT,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX (INT. TAX.), CIRCLE - 1,, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI GURUDEV CHANDRASHEKHAR KARANTH,PUNE vs INCOME TAX DEPARTMENT CIT(DRP-3), MUMBAI
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
HALLIBURTON TECHNOLOGY INDIA,PRIVATE LIMITED,PUNE vs ACIT, CIRCLE 1(1), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
VIJAY SAHAKARI PAT SANSTHA LIMITED,ICHALKARANJI vs ITO WARD-2, ICHALKARANJI, ICHALKARANJI
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
UMAKANT GAJANAN FOUNDATION,PUNE vs ITO, WARD-1(1), PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHREE VYAS DHANVARSHA SAHAKARI BANK LTD,YAWAL vs ITO WARD 1(4) JALGAON, JALGAON
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
THE SASWAD MALI SUGAR FACTORY,SOLAPUR vs DCIT CIRCLE 1, SOLAPUR, SOLAPUR
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHREENATH MHASKOBA SAKHAR KARKHANA LTD,PUNE vs DCIT, CIRCLE-5, PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PRAMOD MANIKCHAND DUGAD,PUNE vs CENTRAL CIRCLE 1(1), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA No.27/PUN/2025 निर्धारण वर्ष / Assessment Year : 2017-18 Pramod Manikchand Dugad, Vs. ITO, NFAC, Delhi. 28, Vasant Baug, Bibwewadi, Pune- 411037. Appellant Respondent Assessee by : Shri Suhas P. Bora Revenue by : Shri Prakash L. Pathade Date of hearing : 11.03.2025 Date of pronouncement : 30.05.2025 आदेश / ORDER PER MANISH BORAD (Accountant Member)
BALASAHEB KUSHABA NIVANGUNE,PUNE vs INCOME TAX OFFICER WARD 6 (2), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MR VIKAS JAYRAM BHUKAN,PUNE vs ITO WARD 12(3), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PRADEEP KISANLAL BOOB,NASHIK vs ACIT, CIRCLE 1, NASHIK, NASHIK
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAGHOBA RAMCHANDRA SADEKAR,SINDHUDURG vs INCOME TAX OFFICER, WARD 1, KUDAL
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
M/S VODAFONE GLOBAL SERVICES P LTD,,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 1(1),, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
