ITAT Pune Bench
17,218 judgments
SUYOJIT GARDEN,NASHIK vs THE INCOME TAX OFFICER, WARD 2(1), NASHIK
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PRADNYASHRAMAN DIGAMBAR JAINACHARYA DEVNANDI TRUST, NASHIK,NASHIK vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
this Tribunal. Affidavit for condonation of delay has been filed by the assessee explaining the reasons which led to delay in filing the appeal and the same read as under : “1. The appellant is a Trust established to maintain and propagate traditions, to provide necessary facilities for all the religious activities and rituals like worship, prayer, religious festivals and to impart literary, cultural and intellectual knowledge of Jainism, etc.
SAMEER SHRIKANT PISE,PUNE vs DCIT CIRCLE 12, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
THE GRASSLAND TRUST,PUNE vs CIT EXEMPTION, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHREE KAMITPURAN ARIHANT JAIN CHARITABLE TRUST,BHIWANDI vs CIT EXEMPTION, PUNE
PRADEEP RAMKRISHNA ROTE,JALGAON vs ITO WARD 1(3) JALGAON, JALGAON
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1,, NASHIK vs M/S. K.G.S SUGAR AND INFRA CORPORATION LTD,, NASHIK
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA No.1180/PUN/2019 Assessment Year : 2015-16 | DCIT, Circle-1, | Vs. | M/s.KGS sugar and Infra Nashik | | Corporation Ltd., | | 9 Sudarsan CHS, | | Mahant Road, Vile Parle (East), | | Mumbai – 400 057 | | PAN : AAACK9762C Appellant | Respondent Appellant by : Shri Ramnath Murkunde Respondent by : Smt. Deepa Khare Date of hearing : 04.06.2025 Date of pronouncement : 06.06.2025 आदेश / ORDER PER DR. MANI
MAHESH BALKRISHNA MANUDHANE,JALGAON vs ITO WARD 2(3), NASHIK
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
BIBLE FELLOWSHIP CENTRE,PUNE vs ITO (EXEMPTION) WARD 1(2), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANVEGVARDHAK KUNTHUNATH SHWETAMBAR MURTIPUJAK JAIN TAPA FOUNDATION,AURANGABAD vs CIT EXEMPTION, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PRITAM DHANPAL DEMAPURE,JAYSINGPUR vs INCOME TAX OFFICER, ICHALKARANJI
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SVAYAMBHU FOUNDATION,PUNE vs CIT EXEMPTION , PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
YOGOMAYA CHARITABLE TRUST,PUNE vs CIT EXEMPTION, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
THE POORVA KHANDESH HINDI SHIKSHAN SANSTHA,JALGAON vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
EXCEL IND EMPLOYEES MULTIPURPOSE CO-OP SOCIETY LTD,ROHA vs INCOME TAX OFFICER, WARD - 1, PANVEL, PANVEL
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
GANGADHAR SHRIRAM KATHAR,AURANGABAD vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VASANT VYAKHYANMALA, NASHIK,NASHIK vs THE INCOME TAX OFFICER, EXEMPTION WARD 1(1), NASHIK, NASHIK
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAJENDRA LAXMAN JADHAV,PUNE vs CIT(A) , PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHARADCHANDRA NAGARI SAHAKARI PATSANSTHA MARYADIT,PUNE vs ITO, WARD 10(1), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MR. RAHUL TULSHIRAM PATIL,RAIGAD vs ITO WARD 5 , PANVEL
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
