ITAT Pune Bench

17,218 judgments

INCOME TAX OFFICER, BODHI TOWER vs KUMAR BUILDERS PROJECT PUNE PRIVATE LIMITED, BUND GARDEN

ITA 199/PUN/2025[2019-20]Status: Disposed11/6/2025AY 2019-20

SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)

SHREE VINDHYA CAST COATERS LIMITED,JALGAON vs DCIT CPC - TDS, GHAZIABAD

ITA 1169/PUN/2025[2021-22]Status: Pending11/6/2025AY 2021-22

MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)

SHREE VINDHYA CAST COATERS LIMITED,JALGAON vs DCIT CPC - TDS, GHAZIABAD

ITA 1168/PUN/2025[2020-21]Status: Pending11/6/2025AY 2020-21

MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)

SHREE VINDHYA CAST COATERS LIMITED,JALGAON vs DCIT CPC - TDS, GHAZIABAD

ITA 1167/PUN/2025[2021-22]Status: Pending11/6/2025AY 2021-22

MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)

SHREE VINDHYA CAST COATERS LIMITED,PUNE vs DCIT CPC - TDS, GHAZIABAD

ITA 1166/PUN/2025[2021-22]Status: Pending11/6/2025AY 2021-22

MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)

SHREE VINDHYA CAST COATERS LIMITED,JALGAON vs DCIT CPC - TDS, GHAZIABAD

ITA 1165/PUN/2025[2022-23]Status: Pending11/6/2025AY 2022-23

MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)

SHREE VINDHYA CAST COATERS LIMITED,JALGAON vs DCIT CPC - TDS, GHAZIABAD

ITA 1164/PUN/2025[2022-23]Status: Pending11/6/2025AY 2022-23

MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)

SHAKIL SHAKUR BIJAPURE,SATARA vs DCIT CIRCLE, SATARA

ITA 1082/PUN/2025[2018-19]Status: Disposed11/6/2025AY 2018-19

MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)

RAGHUNATH MARUTI BHOSALE,PUNE vs ITO WARD 2(1), PUNE

ITA 1033/PUN/2025[2010-11]Status: Disposed11/6/2025AY 2010-11

Dr. MANISH BORAD (Accountant Member)

RAGHUNATH MARUTI BHOSALE,PUNE vs ITO WARD 2(1), KOLHAPUR

ITA 1032/PUN/2025[2005-06]Status: Disposed11/6/2025AY 2005-06

Dr. MANISH BORAD (Accountant Member)

DNYANESHWAR BAPURAV BHAGAVAT,PUNE vs ITO WARD, PARBHANI

ITA 1028/PUN/2025[2012-13]Status: Disposed11/6/2025AY 2012-13

Dr. MANISH BORAD (Accountant Member)

RAHUL NEMGONDA PATIL,KOLHAPUR vs INCOME TAX OFFICER, ICHALKARANJI

ITA 2522/PUN/2024[AY 2013-14]Status: Disposed11/6/2025

INCOME TAX OFFICER WARD 6(3), PUNE, PUNE vs JANATA AUTOMOBILES, PUNE

ITA 1779/PUN/2024[2017-18]Status: Disposed11/6/2025AY 2017-18

SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)

L K SONS ALLOY PVT. LTD. ,PUNE vs ACIT, CIRCLE-9, PUNE, PUNE

ITA 45/PUN/2025[-]Status: Disposed10/6/2025

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

CSR PUNE,PUNE vs CIT EXEMPTION, PUNE

ITA 421/PUN/2025[Not Applicable]Status: Disposed10/6/2025

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

CSR PUNE,PUNE vs CIT EXEMPTION, PUNE

ITA 420/PUN/2025[Not Applicable]Status: Disposed10/6/2025

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

CHAITALI HOTELS,KOLHAPUR vs CIT(A)-11, PUNE, PUNE

ITA 1846/PUN/2024[AY-2017-18]Status: Disposed10/6/2025

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

CRICKETMAHARASHTRA@YAHOO.COM,PUNE vs ACIT(E), , PUNE

ITA 1724/PUN/2024[2017-18]Status: Disposed10/6/2025AY 2017-18

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

DY. COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE, PUNE, SWARGATE vs NATIONAL INSTITUTE OF OPTHALMOLOGY, PUNE

ITA 423/PUN/2025[2017-2018]Status: Disposed9/6/2025AY 2017-2018

Dr. MANISH BORAD (Accountant Member), MS ASTHA CHANDRA (Judicial Member)

INCOME TAX OFFICER, WARD-11(1), PUNE, PUNE vs MAHARASHTRA CRICKET ASSOCIATION, PUNE, PUNE

ITA 694/PUN/2023[2010-11]Status: Disposed9/6/2025AY 2010-11