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ITAT Pune Bench

17,218 judgments

SMILES FOUNDATION,SATARA vs CIT EXEMPTION PUNE, PUNE

ITA 1113/PUN/2025[2024-25]Status: Disposed16/6/2025AY 2024-25

MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)

M/S MAHARASHTRA J P A H P E C C S LTD,PUNE vs ITO WARD 7(1), PUNE

ITA 1021/PUN/2025[2020-21]Status: Disposed16/6/2025AY 2020-21

DR.MANISH BORAD (Accountant Member)

OMPRAKASH ASARAM MANTRI,JALNA vs ACIT CENTRAL CIRCLE 1, AURANGABAD

ITA 1011/PUN/2025[2014-15]Status: Disposed16/6/2025AY 2014-15

DR.MANISH BORAD (Accountant Member)

REGENCY MEADOWS CO-PERATIVE HOUSING LIMITED,PUNE vs ITO WARD 7(3), PUNE

ITA 1008/PUN/2025[2015-16]Status: Disposed16/6/2025AY 2015-16

DR.MANISH BORAD (Accountant Member)

JAYESH RAMESH CHAUDHARI,DHARANGAON vs INCOME TAX OFFICER, WARD 2(3), JALGAON, JALGAON

ITA 2615/PUN/2024[2012-2013]Status: Disposed16/6/2025AY 2012-2013

DR.MANISH BORAD (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, AURANGABAD vs ASHISH JUGALKISHOR BHALA, JALNA

ITA 1238/PUN/2024[2021-22]Status: Disposed16/6/2025AY 2021-22

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

SARLADEVI SURESH GUPTA,IGATPURI NASHIK MH IN vs INCOME TAX OFFICER WARD 1(2) NASHIK, KENDRIYA RAJASWA BHAWAN OLD AGRA ROAD NASHIK

ITA 1360/PUN/2023[2017-18]Status: Disposed16/6/2025AY 2017-18

ld. CIT(A).

LIGHTHOUSE COMMUNITIES FOUNDATION,PUNE vs CIT EXEMPTION, PUNE

ITA 494/PUN/2025[NA]Status: Disposed13/6/2025

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

ASHOK SHAMKANT SATPUTE,PUNE vs CIT(A), PUNE

ITA 492/PUN/2025[2014-15]Status: Heard13/6/2025AY 2014-15

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

SHREE AYAPPA SEVA SAMAJAM TRUST,NASHIK vs CIT EXEMPTION, PUNE, PUNE

ITA 484/PUN/2025[2024-25]Status: Disposed12/6/2025AY 2024-25

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

NASHIK MALAYALEE CULTURAL ASSOCIATION,NASHIK vs CIT EXEMPTION, PUNE

ITA 483/PUN/2025[2024-25]Status: Disposed12/6/2025AY 2024-25

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

NASHIK MALAYALEE CULTURAL ASSOCIATION ,NASHIK vs CIT EXEMPTION, PUNE

ITA 482/PUN/2025[NA]Status: Disposed12/6/2025

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

BABURAO CHANDERE SOCIAL FOUNDATION,PUNE vs CIT EXEMPTION, PUNE

ITA 389/PUN/2025[-]Status: Disposed12/6/2025

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

DCIT, SWARGATE PUNE vs GRIHUM HOUSING FINANCE LIMITED, PUNE

ITA 1883/PUN/2024[2019-20]Status: Disposed12/6/2025AY 2019-20

SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)

DCIT, PUNE vs HONEYWELL AUTOMATION INDIA LIMITED, PUNE

ITA 1821/PUN/2024[2008-09]Status: Disposed12/6/2025AY 2008-09

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

PRABHAT GRAMIN BIGARSHETI SAHAKARI PATNSANSTHA MARYADIT TADWADI,RAIGAD vs ITO, WARD 3, PANVEL

ITA 1433/PUN/2024[2017-18]Status: Disposed12/6/2025AY 2017-18

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

MOHAN DAGADU CHOUGALE,KOLHAPUR vs ACIT, CENTRAL CIRCLE, KOLHAPUR

ITA 1312/PUN/2024[2020-2021]Status: Disposed12/6/2025AY 2020-2021

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

ADIRAJ EDUCATION TRUST,THANE vs CIT (EXEMPTIONS), PUNE, PUNE

ITA 516/PUN/2025[2025-26]Status: Disposed11/6/2025AY 2025-26

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

SMT AMIRTA DEVI EDUCATIONAL TRUST,VASAI vs CIT (EXEMPTIONS), PUNE, PUNE

ITA 500/PUN/2025[2025-26]Status: Disposed11/6/2025AY 2025-26

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

MRS. SUREKHA HANUMANTRAO PAWAR,PUNE vs ITO, WARD 14(1), PUNE, PUNE

ITA 225/PUN/2025[2012-13]Status: Disposed11/6/2025AY 2012-13

MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)