ITAT Pune Bench
17,218 judgments
DHARMBHASKAR RASHTRASANT SHRIPACHLEGAVKAR MAHARJ PRATISHTAN,PUNE vs EXEMPTION WARD 1(2), PUNE, PUNE
DHARMBHASKAR RASHTRASANT SHRIPACHLEGAVKAR MAHARJ PRATISHTAN,PUNE vs EXEMPTION WARD 1(2), PUNE, PUNE
AJINKYA MADHYAMIK SHIKSHAK SEVAK SAH. PATSANSTHA, MARYADIT,SATARA vs INCOME TAX OFFICER, WARD-2, SATARA, SATARA
SHREENATH MHASKOBA CREDIT CO-OP. SOCIETY LTD.,PUNE vs THE PCIT, PUNE-4, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
NAMDEO SHIMPI SAMAJ PANCH MANDAL,AHILYANAGAR vs CIT, EXEMPTION, PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
LAKE TOWN CO-OPERATIVE HOUSING SOCIETY LTD.,PUNE vs ITO, WARD 5(2), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SHRI DUTT FOUNDATION,SATARA vs CIT(EXEMPTION), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA, JUDICIAL MEMBER आयकर अपील सं. / ITA No.426/PUN/2025 Vs. Shri Dutt Foundation, C/o. Shri Dutta India Private Limited, At Sakharwadi, Taluka Phaltan, Satara, Satara 415522 Maharashtra PaN: ABFCS7950J Appellant CIT (Exemption), Pune Respondent Appellant by Shri Pramod Shingte Respondent by Shri Vishwas S. Mundhe Date of hearing 09.06.2025 Date of pronouncement : 17.06.2025 आदेश / ORDER PER DR. MANISH BORAD, ACCOUNTANT MEMBER : The caption
KALLAPANNA AWADE ICH JANATA SAH BANK SEVAKANCHI SAH PATSANSTHA MARYADIT,KOLHAPUR vs ITO WARD 1, KOLHAPUR
DR.MANISH BORAD (Accountant Member)
SARVODAY PRATISHTHAN,PUNE vs ITO EXEMPTION WARD 1(1), PUNE
DR.MANISH BORAD (Accountant Member)
LOKMANGAL KARMACHARYANCHI SAHAKARI PATSANSTHA MARYADIT,SOLAPUR vs ITO WARD2(3), SOLAPUR
DR.MANISH BORAD (Accountant Member)
GAJANAN JAGANNATH KALBHOR,PUNE vs ITO WARD 14(3), PUNE
DR.MANISH BORAD (Accountant Member)
INDIAN MEDICAL ASSOCIATION PUNE BRANCH,SHUKRAWAR PETH vs DCIT EXEMPTION CIRCLE, PUNE, SWARGATE
DR. MANISH BORAD (Accountant Member)
BHUPESH PRALHADRAO PATIL,DHULE vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
CHAMPALAL MANGILAL JAIN,NANDURBAR vs INCOME TAX OFFICER, WARD-N DHULE, DHULE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SANTOSH SHIVRAM POTADAR,KAVATHE MAHANKAL vs AO WARD 4 SANGLI, SANGLI
DR.MANISH BORAD (Accountant Member)
RAJYA RAKHIV POLICE KARMACHARI SAHAKARI PATSANTHA MARYADIT,PUNE vs INCOME TAX OFFICER-WARD 14(2), PUNE
DR.MANISH BORAD (Accountant Member)
GURJEETSINGH JARNAIL SINGH NAHAL,PUNE vs ITO WARD 7(3) , PUNE
DR.MANISH BORAD (Accountant Member)
S.R. THORAT CHARITABLE TRUST,AHEMEDNAGAR vs CIT (EXEMPTION), PUNE, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
SHARAD MARUTI AWHALE,PUNE vs INCOME TAX OFFICER, WARD 12(3), PUNE, PUNE
DR.MANISH BORAD (Accountant Member)