ITAT Pune Bench
17,218 judgments
SUMERCHAND T. AGARWAL,PUNE vs ITO WARD 8(1), PUNE, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
BHAUSAHEB RAMCHANDRA PAWAR HUF,SANGLI vs INCOME TAX WARD 5, SANGLI, SANGLI
DR.MANISH BORAD (Accountant Member)
KOTHARI FEEDS LLP,PUNE vs C 1 RANGE 56 CIRCLE 5, PUNE, PUNE
SHRI MANISH BORAD (Accountant Member)
AMIN ABDUL WAHAB KASKAR,RATNAGIRI vs INCOME TAX OFFICER, RATNAGIRI
SHRI MANISH BORAD (Accountant Member)
P P KHARPATIL CONSTRUCTIONS PVT LTD,URAN vs CIRCLE - PANVEL, PANVEL
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
YASH RAJ DAIRY AND SWEETS,NASHIK vs ITO WARD 1(1), NASHIK
DR.MANISH BORAD (Accountant Member)
KUNAL CHANDRA PRASAD SINHA,KARNATAKA vs ASST. DIRECTOR OF INCOME TAX, BENGALURU
DR.MANISH BORAD (Accountant Member)
NAVALAI GRAMIN BIGARSHETI SAHAKARI PATSANSTHA LTD,SATARA vs ITO WARD 4, SATARA
DR.MANISH BORAD (Accountant Member)
SUMAN SAHADU WALHEKAR ,PUNE vs ITO WARD 9(4), PUNE
DR.MANISH BORAD (Accountant Member)
BHAUSAHEB KISAN MAGAR,PUNE vs ITO WARD 13(2), PUNE
DR.MANISH BORAD (Accountant Member)
ASHOK PATNI FAMILY TRUST,PUNE vs THE ASST./DY. COMMISSIONER OF INCOME TAX, CIRCLE-7, PUNE
SHRI MANISH BORAD (Accountant Member)
SHARAD SHAMRAO SAWANT ,SANGLI vs ASSESTANT COMISSIONER OF INCOME TAX CENTRAL CIRCLE KOLHAPUR, KOLHAPUR
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
ASHIRWAD CHARITABLE TRUST,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHREE MAHAMALXMI GRAMIN BIGEARSHETI SAHAKARI PATSANSTHA,AURANGABAD vs ITO, WARD 1 (5), AURANGABAD
CHANDRAKANT VAIJANATHAPPA KHANAPURE,NANDED vs ITO WARD 1 NANDED, NANDED
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
GURUDEODATTA NAGARI SAHAKARI PATSANSTHA LIMITED,PUNE vs THE PCIT IT-4, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
VAIBHAV NAGARI SAHAKARI PAT SANSTHA MARYADIT, NEAR SAWANT NIWAS, OPP. PANCHVATI THEATER,ICHALKARANJI,ICHALKARANJI vs ASSESSING OFFICER, WARD NO. 1, VRINDAVAN COLONY, ASARA NAGAR, SANGLI ROAD, ICHALKARANJI, ICHALKARANJI
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
KAI J M PATIL SAHAKARI PATHSANSTHA MARYADIT,NANDURBAR vs INCOME TAX OFFICER WARD 1 DHULE, DHULE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
SWAMI VIVEKANANAD NAGARI SAHAKARI PATPEDHI MARYADIT,PUNE vs ITO WARD - 12(1), PUNE, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
SHARADCHANDRA NAGARI SAHAKARI PATSANSTHA MARYADIT,PUNE vs ITO WARD 10(1), PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)