ITAT Pune Bench
17,218 judgments
KAMDHENU FOODS,SANGLI vs ITO WARD 1 SANGLI, SANGLI
DR.MANISH BORAD (Accountant Member)
KAMDHENU FOODS,SANGLI vs ITO WARD 1 SANGLI, SANGLI
DR.MANISH BORAD (Accountant Member)
SHIVRAJ SHANKAR GUNDEWADI,MIRAJ vs NFAC, DELHI
SHRI MANISH BORAD (Accountant Member)
YASHWANTRAO CHAVAN MAHARASHTRA OPEN UNIVERSITY,NASHIK vs EXEMPTION CIRCLE,A BAD, AURANGABAD
DEVDAS RAJARAM SHINDE,PUNE vs ITO, WARD-9(4), PUNE, PUNE
DR.MANISH BORAD (Accountant Member)
LIFE MONTAGE CO-OPERATIVE HOUSING SOCIETY LTD,PUNE vs ITO, WARD-2(2), PUNE, PUNE
DR.MANISH BORAD (Accountant Member)
SANDIPAN BHAGWANRAO JADHAV,LATUR vs INCOME TAX OFFICER WARD 1, LATUR
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
SARDAR SHIVAJI VARPE,KOLHAPUR vs INCOME TAX OFFICER, KOLHAPUR
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHREE VISHWESHWAR NAGARI SAHAKARI PATH SANSTHA,PUNE vs ITO, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PUNE ZILHA MADHYAWARTI SAHAKARI BANK SEVAKANCHI SAHAKARI PATSANSTHA MARYADIT,PUNE vs PR. CTI -3, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHAKIL SHAKUR BIJAPURE,SATARA vs DCIT CIRCLE , SATARA
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SUSHILA JALINDHAR PATOLE,KOLHAPUR vs INCOME TAX OFFICER, KOLHPAUR
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAMESHWAR RAMGOPAL GOUD,NASHIK vs INCOME TAX OFFICER, WARD-1(2), NASHIK, NASHIK
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
HARISHCHANDRA ANANT GHARGE,SATARA vs ITO, WARD 2, SATARA, SATARA
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAMCHANDRA DAGDU NIKAM,SATARA vs INCOME TAX OFFICER, WARD 3, SATARA, SATARA
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
JITO MULUND CHAPTER FOUNDATION,THANE vs CIT EXEMPTION, PUNE
THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH "A", PUNE BEFORE SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
ANANT CHANGU MOKAL,DHATAV, KOLAD ROHA vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI DHAIRYASHEEL SHIVAJI PATIL,SATARA vs ACIT CIRCLE, SATARA
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
RAVINDRA HEMANTKUMAR VORA,LATUR vs ITO/WARD 1/LATUR, LATUR
SHRI MANISH BORAD, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.874/PUN/2025 निर्धारण वर्ष / Assessment Year : 2020-21 | Ravindra | Hemantkumar Vs. | ITO, Ward-1, Latur. | Vora, | | House No.01, Shri Prabha | | Telecom, Main Road, Near | | Nagar Parishad, Latur, | | Dist. Latur- 413512. | | PAN : AEJPV4802J | | Appellant | Respondent | Assessee by : None Revenue by : Shri S. Sadananada Singh Date of hearing : 18.06.2025 Date of pronouncement : 20.06.2025 आदेश / ORDER PER MANISH BORAD (Accountant
PALLAVI RAJENDRA KATE,PUNE vs INCOME TAX OFFICER, INCOME TAX OFFICE, PUNE
DR. MANISH BORAD (Accountant Member)
