ITAT Pune Bench
17,218 judgments
SHREE BHASKARACHARYA PRATISHTHAN,CHH SAMBHAJINAGAR vs LD. DEPUTY COMMISSIONER OF INCOME TAX, CPC-TDS
SHRI BHASKARACHARYA PRATISHTHAN,CHH. SAMBHAJINAGAR vs LD. DEPUTY COMMISSIONER OF INCOME TAX, CPC-TDS
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI BHASKARACHARYA PRATISHTHAN,CHH. SAMBHAJINAGAR vs LD. DEPUTY COMMISSIONER OF INCOME TAX, CPC-TDS
SHREE BHASKARACHARYA PRATISHTHAN,CHH SAMBHAJINAGAR vs LD. DEPUTY COMMISSIONER OF INCOME TAX, GHAZIABAD
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHREE BHASKARACHARYA PRATISHTHAN,CHH SAMBHAJINAGAR vs LD. DEPUTY COMMISSIONER OF INCOME TAX, GHAZIABAD
SHREE BHASKARACHARYA PRATISHTHAN,CHH SAMBHAJINAGAR vs LD. DEPUTY COMMISSIONER OF INCOME TAX, CPC-TDS
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI BHASKARACHARYA PRATISHTHAN,CHH. SAMBHAJINAGAR vs LD. DEPUTY COMMISSIONER OF INCOME TAX, CPC-TDS
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHREE BHASKARACHARYA PRATISHTHAN,CHH SAMBHAJINAGAR vs LD. DEPUTY COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHREE BHASKARACHARYA PRATISHTHAN,CHH SAMBHAJINAGAR vs LD. DEPUTY COMMISSIONER OF INCOME TAX, GHAZIABAD
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHREE BHASKARACHARYA PRATISHTHAN,CHH SAMBHAJINAGAR vs LD. DEPUTY COMMISSIONER OF INCOME TAX, GHAZIABAD
SHREE BHASKARACHARYA PRATISHTHAN,CHH SAMBHAJINAGAR vs LD. DEPUTY COMMISSIONER OF INCOME TAX, GHAZIABAD
MR. ANIL AMBADAS MAIND,NASHIK vs ITO, WARD 1(1), NASHIK, NASHIK
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
OPTIVA INDIA TECHNOLOGIES PVT. LTD.,,PUNE vs ACIT, CIRCLE - 2,, PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
YAZAKI INDIA EMPLOYEES CO OPERATIVE CREDIT SOCIETY LIMITED,PUNE vs INCOME TAX OFFICER 12(4), PUNE
DR.MANISH BORAD (Accountant Member)
SUBHASHCHANDRA RADHAKISHAN CHECHANI,JALNA vs ASSESSMENT UNIT NFAC, DELHI
DR.MANISH BORAD (Accountant Member)
DIVYA PROFILE TRADING,PUNE vs ITO WARD 9(1), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member)
BARCLAYS GLOBAL SERVICE CENTRE PRIVATE LIMITED,PUNE vs THE ASSISTANT COMMISSIONER OF INCOME-TAX CIRCLE 1(1) PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
BARCLAYS GLOBAL SERVICE CENTRE PRIVATE LIMITED ,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIR 1(1), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHIVALAY PROPERTIES,PUNE vs DCIT, CIRCLE 5, PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
