← All Benches
ITAT Pune Bench
17,218 judgments
FOUR PILLAR COMMUNICATION PRIVATE LTD,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1,NASHIK, NASHIK
ITSSA 39/PUN/2022[2011-12]Status: Disposed25/6/2025AY 2011-12
FOUR PILLAR COMMUNICATIONS PRIVATE LTD,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, NASHIK, NASHIK
ITSSA 38/PUN/2022[2010-11]Status: Disposed25/6/2025AY 2010-11
FOUR PILLAR COMMUNICATION PRIVATE LTD,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1,NASHIK, NASHIK
ITSSA 37/PUN/2022[2009-10]Status: Disposed25/6/2025AY 2009-10
FOUR PILLAR COMMUNICATION PRIVATE LTD,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1,NASHIK, NASHIK
ITSSA 36/PUN/2022[2008-09]Status: Disposed25/6/2025AY 2008-09
DAKSHIN MAHARASHTRA VEERSHAIV SAMAJ,KOLHAPUR vs INCOMETAX OFFICER, KOLHAPUR
ITA 929/PUN/2025[2018-19]Status: Disposed25/6/2025AY 2018-19
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
BHARAT MOHANLAL SOLANKI ,PUNE vs ITO WARD 5(2), PUNE
ITA 898/PUN/2025[2017-18]Status: Disposed25/6/2025AY 2017-18
DR.MANISH BORAD (Accountant Member)
AMIT MISHRA,PUNE vs ITO WARD 14(1), PUNE
ITA 892/PUN/2025[2017-18]Status: Disposed25/6/2025AY 2017-18
DR.MANISH BORAD (Accountant Member)
DINESH DAMODAR SHUKLA,NASHIK vs ITO WARD 2(1), NASHIK
ITA 891/PUN/2025[2021-22]Status: Disposed25/6/2025AY 2021-22
DR.MANISH BORAD (Accountant Member)
MRS. MONIKA ASHOK WASDEV,PUNE vs ITO, WARD-14(3), PUNE, PUNE
ITA 587/PUN/2025[2012-13]Status: Disposed25/6/2025AY 2012-13
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAVINDRA DNYANESHWAR BHUJBAL,PUNE vs ITO, WARD 14(5), PUNE, PUNE
ITA 25/PUN/2025[2020-21]Status: Disposed25/6/2025AY 2020-21
CHETAN GULABRAO PATIL,CHALISGAON vs INCOME TAX OFFICER WARD 2 (1), NASHIK
ITA 1213/PUN/2025[2023-2024]Status: Disposed25/6/2025AY 2023-2024
DR. MANISH BORAD (Accountant Member)
SHRI VARDHAMAN STHANAKWASI JAIN SHRAWAK SANAGH,JALNA vs PCIT (CENTRAL), NAGPUR, NAGPUR
ITA 914/PUN/2024[2018-19]Status: Disposed25/6/2025AY 2018-19
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
CHATE TUTORIALS PVT LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE, NASHIK, NASHIK
ITA 480/PUN/2024[2022-23]Status: Disposed25/6/2025AY 2022-23
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
CHATE TUTORIALS PVT. LTD. ,AURANGABAD vs LD. ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE, NASHIK , NASHIK
ITA 479/PUN/2024[2021-22]Status: Disposed25/6/2025AY 2021-22
CHATE TUTORIALS PVT. LTD. ,AURANGABAD vs LD. ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE, NASHIK , NASHIK
ITA 478/PUN/2024[2020-21]Status: Disposed25/6/2025AY 2020-21
CHATE TUTORIALS PVT. LTD. AURANGABAD , AURANGABAD vs LD. ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE, NASHIK , NASHIK
ITA 477/PUN/2024[2018-19]Status: Disposed25/6/2025AY 2018-19
CHATE TUTORIALS PVT. LTD.,AURANGABAD vs LD. ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE, NASHIK, NASHIK
ITA 476/PUN/2024[2017-18]Status: Disposed25/6/2025AY 2017-18
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ADHAR PROJECT WELFARE SOCIETY,SANGLI vs ITO EXEMPTION, KOLHAPUR
ITA 2677/PUN/2024[2016-17]Status: Disposed25/6/2025AY 2016-17
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SHREE BHASKARACHARYA PRATISHTHAN,CHH SAMBHAJINAGAR vs LD. DEPUTY COMMISSIONER OF INCOME TAX, CPC-TDS
ITA 2377/PUN/2024[2023-24]Status: Disposed25/6/2025AY 2023-24
SHRI BHASKARACHARYA PRATISHTHAN,CHH SAMBHAJINAGAR vs LD. DEPUTY COMMISSIONER OF INCOME TAX, CPC-TDS, CPC TDS
ITA 2368/PUN/2024[2024-2025]Status: Disposed25/6/2025AY 2024-2025
