ITAT Pune Bench
17,218 judgments
OAKWOOD CO-OP HOUSING SOCIETY,PUNE vs ACIT CENTRAL CIRCLE 1(13), PUNE
OAKWOOD CO-OP HOUSING SOCIETY ,NAVI MUMBAI vs ACIT CENTRAL CIRCLE 1(13), PUNE
OAKWOOD CO OP HOUSING SOCIETY,NAVI MUMBAI vs ACIT CENTRAL CIRCLE 1(3), PUNE, PUNE
UDAY EDUCATION SOCIETY,PUNE vs CIT (EXEMPTION), KOLHAPUR
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SAHYADRI LOKSEVA FOUNDATION.,PUNE vs CIT (EXEMPTION), PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MANISH CHANDRAKANT THAKKAR,PUNE vs DCIT CIRCLE 7, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHIVAM BALIRAM THAKARE,NASHIK vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, NASHIK
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHIVRATAN MOTILAL RATHI HUF,PUNE vs ITO, JALNA, JALNA
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHIVRATAN MOTILALJI RATHI HUF,PUNE vs ITO, JALNA, JALNA
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHIVRATAN MOTILALJI RATHI HUF,PUNE vs ITO, JALNA, JALNA
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
AKHIL SAGAR VANSHIYJIREMALI SAMAJ DHARMADAYNYAS PANDHARPUR,PANDHARPUR vs CIT EXEMPTION, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
STARS FORUM,PUNE vs CIT EXEMPTION , PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
JANATA SAHAKARI BANK LIMITED,SATARA vs ASSISTANT COMMISSIONER OF INCOME TAX,, CIRCLE, SATARA
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
JAYASHRI MAHAVIR LOKHANDE,PANVEL vs ITO WARD 1, PANVEL
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KAILASHCHANDRA HAUMANPRASAD SUGLA,SOLAPUR vs ITO,WARD-1(1), SOLAPUR, SOLAPUR
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
SOLAPUR ORTHOPEDIC SOCIETY,SOLAPUR vs CIT (EXEMPTION), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SUBHADRA TANAJI CHAVAN,SATARA vs INCOME TAX OFFICER WARD 2, SATARA
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
ROTARY CLUB OF CHINCHWAD CHARITABLE TRUST,PUNE vs CIT (EXEMPTION), PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
STARS FORUM,PUNE vs CIT EXEMPTION, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
