ITAT Pune Bench
17,218 judgments
HEENA IRFAN BEPATI,SANGLI vs INCOME TAX OFFICER, SANGLI
MS.ASTHA CHANDRA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)
HEENA IRFAN BEPARI,SANGLI vs INCOME TAX OFFICER , SANGLI
MS.ASTHA CHANDRA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)
SHRI NASHIK ROAD JAIN SHWETAMBAR MURTIPUJAK TRUST,NASHIK vs EXEMPTION WARD 1(1), NASHIK, NASHIK
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
SHRI SRINIVAS PAWAR, ASSTT. CIT, CENTRAL CIR-1(3), PUNE, PUNE vs OAKWOOD COOP HSG SOC LTD, PUNE
CIT (A) from time to time and made oral argument during physical hearing conducted on 15.06.2024, 25.06.2024 and 13.09.2024 and CIT(A) passed the order.
SHRI SRINIVAS PAWAR, ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), PUNE, PUNE vs OAKWOOD COOP HSG SOC LTD, PUNE
DR.MANISH BORAD, ACCOUNTANT MEMBER AND MS.ASTHA CHANDRA (Judicial Member)
ACIT, CIRCLE-2, PUNE, PUNE vs BHIKSHU GRANIMART, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SANVEGVARDHAK KUNTHUNATH SHWETAMBAR MURTIPUJAK JAIN TAPA FOUNDATION,AURANGABAD vs CIT EXEMPTION, PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
NIRANJAN AVHAD FOUNDATION FOR THE DISABLED,NASHIK vs COMMISSIONER OF INCOME TAX,, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
NIRANJAN AVHAD FOUNDATION FOR THE DISABLED,NASHIK vs COMMISSIONER OF INCOME TAX, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
LOKHIT MANDAL SHRIRAMPUR ,SHRIRAMPUR vs COMMISSIONER OF INCOME-TAX, (EXEMPTIONS), PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
GURUDATTA GRAMIN BIGARSHETI SAHAKARI PATSANTHA MARYADIT,AT POST VANI, DINDORI, NASHIK vs ASSESSING OFFICER, NASHIK
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
GAUTAM LABDHAI MEDICAL AND RESEARCH CHARITABLE TRUST,PUNE vs CIT EXEMPTION , PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
RAHUL SUBHASH NAIK,PUNE vs ASSESSMENT UNIT, NFAC, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PAVAN BUILCON PVT. LTD. ,PUNE vs ITO, WARD 4(5), PUNE, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHIV BAHUUDHESHIYA SEVABHAVI SANSTHA ,BEED vs CIT (EXEMPTION), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHREE SANT SAVTA MAHARAJ VARKARI SAMPRADAYIK PRASADIK DINDI,PUNE vs CIT EXEMPTION, PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHREE SANT SAVTA MAHARAJ VARKARI SAMPRADAYIK PRASADIK DINDI,PUNE vs CIT EXEMPTION, PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos.1147 & 1148/PUN/2025 | Shree Sant Savta Maharaj Vs. CIT, Exemption, Pune. | Varkari Sampradayik Prasadik | Dindi, | Sohala Shenacha Mala | Anandgram Javal Talegaon | Sanaswadi Road, Dhamdhere, | Shirur, Pune- 412208. | PAN: AAOAS1340L | Appellant | Respondent Assessee by : Shri Pramod S. Shingte Revenue by : Shri Amit Bobde Date of hearing : 16.07.2025 Date of pronouncement : 28.07.2025 आदेश /
VISHAL SURYAKANT MALVANKAR,SINDHUDURG vs INCOME TAX OFFICER, RATNAGIRI
DR.MANISH BORAD (Accountant Member)
SARVODAYA MARDANI KHEL V SANSKRUTIK SEVA SANSTHA,KOLHAPUR vs CIT (EXEMPTION), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SAVYASACHI GURUKULAM MULTIPURPOSE TRUST VENGRUL,PUNE vs CIT (EXEMPTION), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)