ITAT Pune Bench
17,218 judgments
SAVYASACHI GURUKULAM MULTIPURPOSE TRUST VENGRUL,PUNE vs CIT (EXEMPTION) PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
KANETKAR SPORTS FOUNDATION,PUNE vs CIT EXEMPTION, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
AKHIL BHARATIYHA MAHESHWARI EDUCATIONAL & CHARITABLE TRUST,PUNE vs CIT EXEMPTION, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
INCOME TAX OFFICER,WARD-7(1), PUNE, PUNE vs HEMANT BAGAREDDY MOTADOO, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
NIRANTAR SADHANA FOUNDATION,PUNE vs CIT EXEMPTION , PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MY ECOSOCIAL PLANET FOUNDATION ,PUNE vs CIT EXEMPTION, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MY ECOSOCIAL PLANET FOUNDATION,PUNE vs CIT EXEMPTION, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHREE HALSIDHNATH NAGARI SAHAKARI PATSANSTHA MARYADIT,MAHARASHTRA vs ITO WARD 2(1) KOLHAPUR, ITO WARD TWO ONE KOLHAPUR
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
HEMOPHILIA FEDERATION - NASHIK CHAPTER,NASHIK vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SHREE HALSIDHNATH NAGARI SAHAKARI PATSANSTHA MARYADIT,MAHARASHTRA vs ITO WARD 2(1) KOLHAPUR, ITO WARD TWO ONE KOLHAPUR
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), PUNE, PUNE vs GIRIRAJ ENTERPRISES, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
M/S GIRIRAJ ENTERPRISES,PUNE vs DCIT, CC.1(1), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
GOOD JUICERTY PRIVATE LTD,PUNE vs CIT(A), WARD-1(1), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
GOOD JUICERY PRIVATE LIMITED,PUNE vs CIT(A), WARD-1(1), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
M/S OM SHRINIWAS DEVELOPERS,PUNE vs ITO WARED-6(3), PUNE, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
AUM CHAITANYA P PU SHREE RAMESHWARAY DHAM,PUNE vs C.I.T (EXEMPTION), PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
AUM CHAITANYA P PU SHREE RAMESHWARY DHAM,PUNE vs C.I.T (EXEMPTION), PUNE, PUNE
ASHOK SAHAKARI SAKHAR KARKHANA LTD,AHMEDNAGAR vs ITO WARD-1, AHMEDNAGAR, AHMEDNAGAR
DR.MANISH BORAD, ACCOUNTANT MEMBER AND MS.ASTHA CHANDRA (Judicial Member)
ASHOK SAHAKARI SAKHAR KARKHANA LTD,AHMEDNAGAR vs ITO, WRD-1, AHMEDNAGAR, AHMEDNAGAR
DR.MANISH BORAD, ACCOUNTANT MEMBER AND MS.ASTHA CHANDRA (Judicial Member)
ASHOK SAHAKARI SAKHAR KARKHANA LTD,AHMEDNAGAR vs ITO, WARD-1, AHMEDNAGAR, AHMEDNAGAR
DR.MANISH BORAD, ACCOUNTANT MEMBER AND MS.ASTHA CHANDRA (Judicial Member)
