ITAT Pune Bench
17,218 judgments
ASHOK SAHAKARI SAKHAR KARKHANA LTD,AHMEDNAGAR. vs ITO, WARD-1, AHMEDNAGAR, AHMEDNAGAR
DR.MANISH BORAD, ACCOUNTANT MEMBER AND MS.ASTHA CHANDRA (Judicial Member)
ASHOK SAHAKARI SAKHAR KARKHANA LTD,AHMEDNAGAR vs ITO, WRD-1, AHMEDNAGAR, AHMEDNAGAR
DR.MANISH BORAD, ACCOUNTANT MEMBER AND MS.ASTHA CHANDRA (Judicial Member)
ASHOK SAHAKARI SAKHAR KARKHANA LTD,AHMEDNAGAR vs ITO, WARD-1, AHMEDNAGAR, AHMEDNAGAR
DR.MANISH BORAD, ACCOUNTANT MEMBER AND MS.ASTHA CHANDRA (Judicial Member)
SADULLA SYED NOORSHA SYED,NANDED vs INCOME TAX OFFICER, NANDED
DR.MANISH BORAD (Accountant Member)
RAMESH SHANKARRAO WAGH,WAKAD,PUNE vs JURISDICTIONAL OFFICER, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
NAVRANG MAJOOR SAHAKARI SOCIETY LTD.,JALGAON vs ITO WARD 1(4), JALGAON, JALGAON
DR.MANISH BORAD (Accountant Member)
PANCHASHIL MAJOOR SAHAKARI SOCIETY LTD.,JALGAON vs ITO, WARD 1(4), JALGAON, JALGAON
DR.MANISH BORAD (Accountant Member)
VISHNU RAGHUNATH SURYAVANSHI,SATARA vs ITO WARD 1, SATARA, SATARA
M/S KARIA BUILDERS ,PUNE vs ITO WARD 14(3), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
INTERVIEWBIT SOFTWARE SERVICES PRIVATE LIMITED (FORMERLY INTERVIEWBIT SOFTWARE SERVICES LLP),BANGALORE vs ACIT, CIRCLE 7, PUNE
Dr. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
INTERVIEWBIT SOFTWARE SERVICES LLP,BANGALORE vs ACIT, CIRCLE 7, PUNE, PUNE
Dr. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
AVINASH DATTATRAY MULEY,PUNE vs PCIT, PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
YARDI SOFTWARE INDIA PRIVATE LIMITED,PUNE vs ASSESSING OFFICER, JURISDICTION CIRCLE 12, PUNE, INCOME TAX DEPARTMENT, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SUJATA MAHENDRA NAWANDER,JALNA vs ITO WARD 3, JALNA
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
GURPREET KAUR, PUNE,PUNE vs ITO, WARD-10(1), PUNE, PUNE
DR.MANISH BORAD (Accountant Member)
BABUSINGH BHIMSINGH RAJPUROHIT,PUNE vs I,T.O WARD-9(3), PUNE, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER, AND DR.DIPAK P. RIPOTE (Accountant Member)
VIJAY MOTILAL BHANSALI,PUNE vs DCIT, CIRCLE 8, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
POLADPUR TALUKA PRATHAMIK SHIKSHAK SAHKARI PATPHEDHI MARYADIT POLADPUR SHIK,POLADPUR, RAIGAD vs ITO, WARD 2, PANVEL, PANVEL
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
TECHNOSMART FACILITY MANAGEMENT SERVICES PRIVATE LIMITED,PUNE vs ITO 7 (5), PUNE
DR.MANISH BORAD (Accountant Member)
SHRI VASUPUJYA SWAMI MAHARAJ TEMPLE TRUST,PUNE vs ITO (EXEMPTION) WARD 1(2), PUNE
DR.MANISH BORAD (Accountant Member)
