ITAT Pune Bench
17,218 judgments
SHRI ISHWARLAL GULABCHAND VARDHAMANTAP AYAMBIL TRUST,PUNE vs ITO WARD 7(1), PUNE
DR. MANISH BORAD (Accountant Member)
SHIVAJI SOPAN GOTE,PUNE vs INCOME TAX OFFICER, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PRAYANK VIKRAM DHADDHA,PUNE vs DCIT(IT), CIRCLE-1, PUNE, PUNE
LEKHAKOSH KARMACHARI SAHAKARI PATPEDHI SANSTHA MARYADIT,PUNE vs PR. CIT, PUNE-4, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
CONFEDERATION FOR CONVERGENCE IN RURAL DEVELOPMENT,AKOLA vs CIT EXEMPTION, PUNE, PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
CONFEDERATION FOR CONVERGENCE IN RURAL DEVELOPMENT,AKOLA vs CIT EXEMPTION, PUNE, PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
NADIMAHMED GULAMHABIB FAJANDAR,RAIGAD vs THE INCOME TAX OFFICER, WARD-2, PANVEL
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DATTAKALA SHIKSHAN SANSTHA,PUNE vs ASSESSMENT UNIT , I.TAX DEPT, NEW DELHI
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
DATTAKALA SHIKSHAN SANSTHA,PUNE vs A.D.I.T, CPC, BANGALURU, BANGALURU
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SHETKARI SHIKSHAN PRASARAK MANDAL,BEED vs DCIT(E) CIRCLE , AURANGABAD
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
PANDURANG KASHINATH BHILARE,PUNE vs ITO, (IT) WARD 1, PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
AHMEDNAGAR ZILLA GRAMSEVAKANCHI SAHAKARI PATSANSTHA MARYADIT,PUNE vs ITO WARD 1, AHILYANAGAR
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MRS. SNEHAL SAMEER BHUJBAL,PUNE vs ITO, WARD 13(2), PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHAKEEL ABDUL AZEEZ MOHAMMAD,JALGAON vs ITO, WARD 1(1), JALGAON, JALGAON
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
GAURI SAGAR SHIVALE,PUNE vs ITO WARD 8(3), PUNE
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SHETKARI SHIKSHAN PRASARAK MANDAL,BEED vs DCIT(E0 CIRCLE, AURANGABAD
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
ACIT, CENTRAL CIRCLE-2(3), PUNE, PUNE vs SUBHASH JIVRAJ JAIN, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
RAMGOPAL BIRLA TEXTILE (P) LTD.,KOLHAPUR vs DCIT, CIRCLE 1, KOLHAPUR, KOLHAPUR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SPECTRAFORCE TECHNOLOGIES (INDIA) PRIVATE LIMITED,PUNE vs ACIT, CIRCLE 5, PUNE, PUNE
DR. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
PRISTINE WOMENS HOSPITAL, KOLHAPUR,KOLHAPUR vs ACIT, CC-KOLHAPUR, KOLHAPUR
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)