ITAT Pune Bench
17,218 judgments
SHRI KUSUMAKAR ACHYUT SHEKATKAR,AHMEDNAGAR vs I.TO, WARD-2, PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
BLUEBRIAGE SPORTS FOUNDATION,PUNE vs CIT EXEMPTION, PUNE
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
BLUEBRIAGE SPORTS FOUNDATION,PUNE vs CIT EXEMPTION, PUNE
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
RAMA SUNIL KERKAR,RADHANAGARI vs INCOME TAX OFFICE, KOLHAPUR
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
THE SOLAPUR PYRAMID SPIRITUAL TRUST,SOLAPUR vs CIT EXEMPTION, PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PANKAJ CHANDRAKANT LADKAT,PUNE vs ITO, WARD-14(3), PUNE, PUNE
Dr. Manish Borad (Accountant Member), Shri Vinay BHamore (Judicial Member)
IQBAL ABUBAKAR KHATIB,RATNAGIRI vs INCOME TAX OFFICE, RATNAGIRI
DR.MANISH BORAD (Accountant Member)
MANDEEP SINGH KULBIRSINGH THANDHI ,NAVI MUMBAI vs DCIT , PANVEL CIRCLE, PANVEL
CAPGEMINI TECHNOLOGY SERVICES INDIA LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ABDUL RAUF GANI GHONE,PUNE vs INCOME TAX OFFICER, WARD 14(3), PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
DADASAHEB TIRODKAR SHAIKSHANIK ACADEMY,SINDHUDURG vs ITOD EXEMPTION WARD, KOLHAPUR
VIKAS DATTU DEOKAR,PUNE vs ITO WARD 14(1), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASHOK DHANRAJ CHORDIA ,PUNE vs PCIT, PUNE-1, PUNE
POORNAWADI JESHTHA NAGRIK SANGHA PARNER,PARNER, AHEMADNAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTION) PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
JOYDEEP DAS ,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE (8), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SUNIL UTTAM KAKADE,PUNE vs ITO WARD 4(3) PUNE, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
SHIVAJI VITHALRAO NARHARE,LATUR vs ITO, WARD-1, LATUR, LATUR
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
