← All Benches

ITAT Pune Bench

17,218 judgments

DHONDIRAM PUNDALIK DHULE,RAIGAD vs INCOME TAX OFFICER, PANVEL MAHARASHTRA

ITA 895/PUN/2024[2013-2014]Status: Disposed31/7/2025AY 2013-2014

DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, PANVEL vs ASWAD JAIDAS PATIL, PEZARI POST POYNAD

ITA 462/PUN/2024[2012-13]Status: Disposed31/7/2025AY 2012-13

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

ASWAD JAIDAS PATIL,RAIGAD vs DY, COMMISSIONER OF INCOME TAX, CIRCLE-PANVEL, PANVEL

ITA 344/PUN/2024[2012-13]Status: Disposed31/7/2025AY 2012-13

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

SHRI GANESH SSK LTD,AHMEDNAGAR vs DCIT AHMEDNAGAR CIRCLE , AHMEDNAGAR

ITA 2580/PUN/2024[2011-12]Status: Disposed31/7/2025AY 2011-12

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, AURANGABAD, AURANGABAD vs ENDURANCE TECHNOLOGIES LIMITED , AURANGABAD

ITA 1682/PUN/2024[2013-14]Status: Disposed31/7/2025AY 2013-14

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

GRUPO ANTOLIN IRAUSA S.A,,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, (INTENATIONAL TAXATION) -1,, PUNE

ITA 804/PUN/2018[2014-15]Status: Disposed31/7/2025AY 2014-15

DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

GRUPO ANTOLIN IRAUSA S.A,,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, (INTENATIONAL TAXATION) -1,, PUNE

ITA 803/PUN/2018[2013-14]Status: Disposed31/7/2025AY 2013-14

DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos.803 & 804/PUN/2018 निर्धारण वर्ष / Assessment Years: 2013-14 & 2014-15 | Grupo Antolin Irausa S.A., | C/o B-25, MIDC, Ranjangaon, | Shirur, Pune – 412220. | Maharashtra. | PAN: AADCG9626L | Appellant/ Assessee | V The Deputy | S Commissioner of Income | Tax(International | Taxation)-I, Pune. | Respondent / Revenue | Assessee by | Shri Akshay Nagarajan – CA(Virtual) | Revenue by | Shri Prakash

SHRI GAJANAN MAHARAJ GUPTE SAMADHI VISHVASTA MANDAL,PUNE vs CIT EXEMPTION , PUNE

ITA 918/PUN/2025[-]Status: Disposed30/7/2025

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

SHRI GANGA GODAWARI MANDIR SANSTHA,PUNE vs CIT (EXEMPTION), PUNE

ITA 917/PUN/2025[2015-16]Status: Disposed30/7/2025AY 2015-16

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

GUNJ FOUNDATION ,NASHIK vs CIT EXEMPTION, PUNE

ITA 914/PUN/2025[-]Status: Disposed30/7/2025

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

ACTIVE NASHIK RUNNERS,NASHIK vs CIT (EXEMPTION), PUNE

ITA 913/PUN/2025[2025-26]Status: Disposed30/7/2025AY 2025-26

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

MAHESH GOKULDAS FULWANI,AURANGABAD vs ITO WARD 1(1) AURANGABAD, AURANGABAD

ITA 873/PUN/2025[2017-2018]Status: Disposed30/7/2025AY 2017-2018

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

ADESH BHUJANGRAO NAGAWADE,SHRIGONDA vs INCOME TAX OFFICER, WARD-1, AHILYANAGAR, AHILYANAGAR

ITA 71/PUN/2025[2017-18]Status: Disposed30/7/2025AY 2017-18

Dr. MANISH BORAD (Accountant Member)

YUVAA URJAA FOUNDATION,NASHIK vs CIT(E), PUNE

ITA 700/PUN/2025[2024-25]Status: Disposed30/7/2025AY 2024-25

Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

YUVAA URJAA FOUNDATION,NASHIK vs CIT(E), PUNE

ITA 698/PUN/2025[2024-25]Status: Disposed30/7/2025AY 2024-25

Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

LATE BHAUSO GUNDA PATIL LEGAL HEIR SHRI SHASHIKANT PATIL,TASGAON vs ITO, WARD 4, SANGLI, SANGLI

ITA 647/PUN/2025[2012-13]Status: Disposed30/7/2025AY 2012-13

DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

VIJAY DEVICHAND NIBJIYA,PUNE vs DCIT CIRCLE (5), PUNE

ITA 634/PUN/2025[2022-23]Status: Disposed30/7/2025AY 2022-23

MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)

WIRTGEN INDIA PRIVATE LIMITED,DAUND vs DCIT, CIRCLE-12, PUNE, PUNE

ITA 571/PUN/2025[2021-22]Status: Disposed30/7/2025AY 2021-22

SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

PUNE KNOWLEDGE CLUSTER FOUNDATION ,PUNE vs CIT EXEMPTION, PUNE

ITA 521/PUN/2025[NA]Status: Disposed30/7/2025

MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)

KAKASAHEB THORAT GRAMIN BIGAR SHETI SAHAKARI PATSANSTHA MARYADIT,PUNE vs ITO WARD-14(5), PUNE, PUNE

ITA 269/PUN/2025[2010-11]Status: Disposed30/7/2025AY 2010-11

DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)