ITAT Pune Bench

17,218 judgments

KUDOS,PUNE vs ACIT, CIRCLE-7, PUNE, PUNE

ITA 372/PUN/2025[2017-18]Status: Disposed6/8/2025AY 2017-18

Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SHRI UPASANI KANYAKUMARI SANSTHAN,RAHATA vs ITO EXEMPTION WARD 1(1), NASHIK

ITA 1456/PUN/2025[2018-19]Status: Disposed6/8/2025AY 2018-19

ABDULWAHID ABDULKARIM QURESHI,AHMEDNAGAR vs ITO, WARD 2, AHMEDNAGAR

ITA 894/PUN/2024[2017-18]Status: Disposed6/8/2025AY 2017-18

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

ABDULWAHID ABDULKARIM QURESHI,AHMEDNAGAR vs ITO, WARD 2,, AHMEDNAGAR

ITA 893/PUN/2024[2016-17]Status: Disposed6/8/2025AY 2016-17

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

DCIT-27(3), MUMBAI, NAVI MUMBAI vs VINTAGE ENTERPRISES, NAVI MUMBAI

ITA 858/PUN/2024[2013-14]Status: Disposed6/8/2025AY 2013-14

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

DAYANAND FOUNDATION,PUNE vs CIT EXEMPTION, PUNE

ITA 2542/PUN/2024[-]Status: Disposed6/8/2025

Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

DAYANAND FOUDATION ,PUNE vs CIT EXEMPTION, PUNE

ITA 2330/PUN/2024[-]Status: Disposed6/8/2025

Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

BETHANY TAMIL CONGREGATION TRUST,MIRA ROAD vs CIT EXEMPTION, PUNE

ITA 330/PUN/2025[2024-25]Status: Disposed5/8/2025AY 2024-25

SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

JALNA MAHESHWARI CHARITABLE FOUNDATION,JALNA vs CIT EXEMPTIONS, PUNE

ITA 318/PUN/2025[NA]Status: Disposed5/8/2025

SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SHRI KUTCHI DASA OSWAL,DOMBIVLI vs CIT, EXEMPTION, PUNE

ITA 298/PUN/2025[-]Status: Disposed5/8/2025

SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

EDUCARE (DADA CHI SHALA) EDUCATINAL TRUST,PUNE vs CIT EXEMPTION, PUNE

ITA 293/PUN/2025[-]Status: Disposed5/8/2025

SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

EDUCARE ( DADA CHI SHALA) EDUCATIONAL TRUST ,PUNE vs CIT EXEMPTION, PUNE

ITA 292/PUN/2025[-]Status: Disposed5/8/2025

SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

PRATIMA CHARITABLE FOUNDATION,PUNE vs CIT (EXEMPTION), PUNE

ITA 1384/PUN/2025[2023-24]Status: Disposed5/8/2025AY 2023-24

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

PRATIMA CHARITABLE FOUNDATION,PUNE vs CIT (EXEMPTION), PUNE

ITA 1383/PUN/2025[2023-24]Status: Disposed5/8/2025AY 2023-24

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SMITA SUBHASH MEHTA,RATNAGIRI vs INCOME-TAX OFFICER, WARD 1, RATNAGIRI

ITA 1108/PUN/2025[2018-2019]Status: Disposed5/8/2025AY 2018-2019

SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

JANKALYAN FOUNDATION,PUNE vs CIT EXEMPTION, PUNE

ITA 310/PUN/2025[Not Applicable]Status: Disposed4/8/2025

Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

MAADHAV NARSO SARAWADEKAR FOUNDATION,PUNE, MAHARASHTRA vs THE CIT (EXEMPTION), PUNE, PUNE, MAHARASHTRA

ITA 240/PUN/2025[2025-2026]Status: Disposed4/8/2025AY 2025-2026

DR.MANISH BORAD, ACCOUNTANT MEMBER AND MS.ASTHA CHANDRA (Judicial Member)

MAADHAV NARSO SARAWADEKAR FOUNDATION,PUNE, MAHARASHTRA vs THE CIT (EXEMPTION), PUNE, PUNE, MAHARASHTRA

ITA 239/PUN/2025[2025-26]Status: Disposed4/8/2025AY 2025-26

DR.MANISH BORAD, ACCOUNTANT MEMBER AND MS.ASTHA CHANDRA (Judicial Member)

MAHESHWARI JANKALYAN SANSTHAN,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), PUNE, PUNE

ITA 206/PUN/2025[2022-23]Status: Disposed4/8/2025AY 2022-23

DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)

KIRAN NIMBA BRAMHANKAR,NASHIK vs INCOME TAX ASSESSMENT UNIT (NFAC), DELHI

ITA 1290/PUN/2025[2015-16]Status: Disposed4/8/2025AY 2015-16

Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)