ITAT Pune Bench
17,218 judgments
PRAGARAM DEVASI,BHOSARI, PUNE vs INCOME TAX OFFICER, WARD 8(1) PUNE, AKURDI
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
NATIONAL WOMENS ORGANISATION,PUNE vs COMMISIONER OF INCOME TAX EXEMPTION, PUNE
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SUKHWANI ASSOCIATIES,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX , PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
HASHA KACHARU TANDEL,RAIGAD vs ITO WARD-2, PANVEL
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRISANT SAVTAMALI GRAMIN BIGARSHETI SAHAKARI PATSANSTHA MARYADIT,AHILYANAGAR vs PR. CIT - 1 , PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
CHANDRASHEKHAR BAGADE,PUNE vs ITO WARD 5(1), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI NARSHINHA MANDIR TRUST,NASHIK vs CIT (EXEMP), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
CENTURY RAYON EDUCATION SOCIETY,PUNE vs CIT (EXEMP), PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
KALYAN CHARITY TRUST,PUNE vs CIT (EXEMP), PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHREE GOMTESH NAGARI SAH PAT SANSTHA MARYADIT,SANGLI vs ITO WARD 5., SANGLI
SHREE GOMTESH NAGARI SAH PAT SANSTHA MARYADIT,SANGLI vs ITO WARD 5, SANGLI
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
SHREE GOMTESH NAGARI SAH PAT SANSTHA MARYADIT,SANGLI vs ITO WARD 5, SANGLI
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
MTW MISSION 2K34 FOUNDATION,PUNE vs CIT EXEMPTION, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
NIRAMALA VIJAY AND PRIYA DAREKAR FOUNDATION,PUNE vs CIT (EXEMPTION), PUNE
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
INDIAN MEDICAL ASSOCIATION PUNE BRANCH,SHUKRAWAR PETH vs DCIT EXEMPTION CIRCLE, PUNE, SWARGATE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
INDIAN MEDICAL ASSOCIATION PUNE BRANCH,SHUKRAWAR PETH vs DCIT EXEMPTION CIRCLE, PUNE, SWARGATE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
INDIAN MEDICAL ASSOCIATION PUNE BRANCH,SHUKRAWAR PETH vs DCIT EXEMPTION CIRCLE, PUNE, SWARGATE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
INDIAN MEDICAL ASSOCIATION PUNE BRANCH,SHUKRAWAR PETH vs DCIT EXEMPTION CIRCLE, PUNE, SWARGATE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
INDIAN MEDICAL ASSOCIATION PUNE BRANCH,SHUKRAWAR PETH vs DCIT EXEMPTION CIRCLE PUNE, SWARGATE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
GANESH SUBHASH DHAYARKAR,PUNE vs INCOME TAX OFFICER WARD 6(1), PUNE
DR.MANISH BORAD, ACCOUNTANT MEMBER AND MS.ASTHA CHANDRA (Judicial Member)
