ITAT Pune Bench
17,218 judgments
MARATHI VIDNYAN PARISHAD NASHIK VIBHAG,NASHIK vs COMMISSIONER OF INCOME TAX (EXEMPTION) PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MARATHI VIDNYAN PARISHAD NASHIK VIBHAG,NASHIK vs COMMISSIONER OF INCOME TAX (EXEMPTION) PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
JAI AND ADITYA KELKAR EYE CARE AND LASER INSTITUTE PRIVATE LIMITED,PUNE vs CIRCLE 7, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
AHAMAD BIN MUBARAK CHAUOSE,NANDED vs ITO, WARD (1), NANDED, NANDED
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
UDHAVRAO RAGHUNATH KHARATE,AURANGABAD vs ITO WARD-1(1), AURANGABAD, AURANGABAD
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI. RAJPUROHIT SAMAJ SANSTHA,PUNE vs CIT (EXEMPTION), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
FRIENDS EDUCATION SOCIETY KAIJ,BEED vs CIT (EXEMPTIONS), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
AB SANDVIK COROMANT,PUNE vs ACIT (INTERNATIONAL TAXATION), CIRCLE-1, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SYNTEL SOLUTIONS (I) P LTD,PUNE vs COMMISSIONER OF INCOME-TAX (APPEALS), PUNE
SHRI DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MONALI GORHE FOUNDATION,NASHIK vs CIT(EXEMPTION), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
CHAKAN GRAMIN BIGARSHETI SAHKARI PATHSANSTHA MARYADIT,PUNE vs ITO WARD 8(3), PUNE, PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MR. MANOJ N. PERE,AURANGABAD vs ITO, WARD 1(1), AURANGABAD
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MARATHWADA GRAMIN VIKAS SANSTHA,AURANGABAD vs CIT EXEMPTION, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI NARSINHA SHIKSHAN PRASARAK MANDAL, INDOLI,INDOLI DIST. SATARA vs ITO EXEMPTION WARD 1(1), PUNE, SWARGATE PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
GURU NANAK BUILDERS AND DEVELOPERS ,PUNE vs NATIONAL FACELES APPEAL CENTRE (NFAC), PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI OMKAR NAGARI SAH PAT SANSTHA,SANGLI vs NATIONAL FACELESS ASSESSMENT CENTER, DELHI, DELHI
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
LAMBODAR GOLD,LONI KALBHOR PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2), PUNE, PUNE
INCOME TAX OFFICER WARD HINGOLI CAMP AT PARBHANI, PARBHANI vs SUMANGAL TRADERS, PARBHANI
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
LOKMANGAL CO-OPERATIVE BANK LTD.,SOLAPUR vs ASST. COMMISSIONER OF INCOME TAX OFFICE CIRCLE - 2 , SOLAPUR
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
GULAMALI MOHAMMED SOMJI,PUNE vs ITO WARD 7(5) PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
