ITAT Pune Bench
17,218 judgments
RAJESH BABURAO SHINDE,PARBHANI vs ITO, WARD- HINGOLI, HINGOLI
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
KAILASH SHIKSHAN MANDAL,PUNE vs CIT ( EXEMPTION) PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
GANESH AGRO STEEL INDUSTRIES,NASHIK vs THE ACIT, CIRCLE-1, NASHIK, NASHIK
CARE CLUB ,PUNE vs CIT EXEMPTION PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SOU RASHMI DEEPAK KHOKALE,SANGLI vs ITO,WARD-5, SANGLI., SANGLI
Dr. MANISH BORAD (Accountant Member)
MANISH JASHWANTRAI BHUTA,NASHIK vs ITO WARD 1(1), NASHIK
Dr. MANISH BORAD (Accountant Member)
VIR SAVARKAR SWIMMERS CLUB,PUNE vs INCOME TAX OFFICER, WARD 14(5), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VIR SAVARKAR SWIMMERS CLUB,PUNE vs ITO WARD 14(5), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SARVODAY PRATISHTHAN,PUNE vs ITO (EXEMPTION) WARD 1(1), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHAMRAO GOPAL BENAKE,PUNE vs ITO WARD 1(1), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
GOUSMAHAMMAD ANWAR GAVANDI,KOLHAPUR vs INCOME TAX OFFICER, KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA No.712/PUN/2024 Assessment Year : 2020-21 Gousmahammad Anwar Gavandi Gousmahammad Anwar Gavandi Gousmahammad Anwar Gavandi Gousmahammad Anwar Gavandi Gousmahammad Anwar Gavandi Gousmahammad Anwar Gavandi Gousmahammad Anwar Gavandi Gousmahammad Anwar Gavandi Gousmahammad Anwar Gavandi Gousmahammad Anwar Gavandi Gousmahammad Anwar Gavandi Gousmahammad Anwar Gavandi Vs. Income Tax Officer, Kolhapur App
KIRAN BABURAO JADHAV,PUNE vs DCIT, PMT BUILDING SWARGAT
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
K GODAJI ABHANG PATIL NAGRI SAHKARI PATSANSTHA MARYADIT,SANGAMNER vs ITO, WARD 2, AHMEDNAGAR
Dr. MANISH BORAD (Accountant Member)
TRICOM FRUIT PRODUCTS LIMITED,SATARA vs ACIT, CIR-SATARA, SATARA
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
YASHWANTRAO CHAVAN MAHARASHTRA OPEN UNIVERSITY,NASHIK vs COMMISSIONER OF INCOME TAX,-EXEMPTION, PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DY. COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE, PUNE, SWARGATE, PUNE vs SHREE CHANAKYA EDUCATION SOCIETY, AUNDH, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
DY. COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE, PUNE, SWARGATE, PUNE vs SHREE CHANAKYA EDUCATION SOCIETY, AUNDH ,PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
MR. CHANDRAKANT DESHMUKH,PUNE vs ITO WARD 3(3), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
BELVANDI VYAPARI GRAMIN BEGAR SHETI SAHAKARI PATSANSTHA MARYADIT,AHILYANAGAR vs PR. CIT - 1, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
BANGIYA SAMSAD NAGAR ROAD,PUNE vs CIT EXEMPTION, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)