ITAT Pune Bench
17,218 judgments
SHREE SANT SAVTA GRAMIN BIGAR SETI SAHAKARI PATHASANSTHA MARYADIT,PUNE vs ITO WARD 1(1), PUNE
DR.MANISH BORAD (Accountant Member)
SHREE SANT SAVTA GRAMIN BIGAR SETI SAHAKARI PARSANSTHA MARYADIT,PUNE vs INCOME TAX OFFICER, WARD 1(1), PUNE
DR.MANISH BORAD (Accountant Member)
SWAMI SHANTI PRAKASH ASHRAM TRUST,ULHASNAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTION WARD, EXEMPTION CIRCLE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SAUMITRA KUMAR, LUCKNOW,UTTAR PRADESH vs DCIT CIRCLE 12, PUNE, MAHARASHTRA
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
MAHESH PADMNABHRAO KASHIKAR,NANDED vs ITO WARD-1, NANDED, NANDED
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MAHESH PADMNABHRAO KASHIKAR,NANDED vs ITO,WARD-1, NANADED, NANDED
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SURANA BHANSALI DEVELOPERS,PUNE vs ITO, CIRCLE-5, PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
AGARWAL SAMAJ THANA- REGISTERED,THANE vs CIT EXEMPTION PUNE, PUNE
DR.MANISH BORAD, ACCOUNTANT MEMBER AND MS.ASTHA CHANDRA (Judicial Member)
AGARWAL SAMAJ THANA- REGISTERED,THANE vs CIT EXEMPTION PUNE, PUNE
DR.MANISH BORAD, ACCOUNTANT MEMBER AND MS.ASTHA CHANDRA (Judicial Member)
DHANASHRI MULTISTATE COOPERATIVE CREDIT SOCIETY LTD,MANGALVEDHE vs ITO WARD 1 PANDHARPUR, PANDHARPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SNOWCEM PAINTS PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER, NASHIK
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DCIT, PUNE vs ASHDAN DEVELOPERS PRIVATE LIMITED, PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
BHANDARI ASSOCIATES,PUNE vs PR. COMMISSIONER OF INCOME TAX 2, PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHIVAJI VISHNU CHAVAN,PUNE vs UITO WARD-5(4), PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
OPEN BRACKETS FOUNDATION,PUNE vs CIT EXEMPTION, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
OPEN BRACKETS FOUNDATION,PUNE vs CIT EXEMPTION, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ANIL SHIVAJI JADHAV,RATNAGIRI vs INCOME TAX OFFICER, RATNAGIRI
Dr. MANISH BORAD (Accountant Member)
JAIN IRRIGATION SYSTEMS LIMITED,JALGAON vs DEPUTY COMMISSIONER OF INCOME TAX, JALGAON
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
JAIN IRRIGATION SYSTEMS LIMITED,JALGAON vs DEPUTY COMMISSIONER OF INCOME TAX, JALGAON
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
