ITAT Pune Bench
17,218 judgments
BHARTIYA BOUDDHA MAHASABHA,PUNE vs CIT EXEMPTION, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DY COMMISSIONER OF INCOME TAX CIRCLE 7 PUNE, PUNE vs KUMAR HOUSING CORPORATION PRIVATE LIMITED, PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
PASHANKAR AUTO WHEELS PVT LTD,PUNE vs CIT(A) CIRCLE-4, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI GANESH SAHAKARI SAKHAR KHARKHANA LIMITED,AHMEDNAGAR vs DCIT AHMEDNAGAR CIRCLE, AHMEDNAGAR
KUMAR URBAN DEVELOPMENT PVT. LTD (SUCCESSOR KUMAR HOUSING CORPN. PVT LTD),PUNE vs DCIT CIRCLE 14, PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
KUMAR URBAN DEVELOPMENT PVT. LTD (SUCCESSOR KUMAR HOUSING CORPORATION PVT LTD),PUNE vs DCIT CIRCLE 14, PUNE
SHRI GANESH SSK LTD,AHMEDNAGAR vs D.C.I.T, AHMEDNAGAR, CIRCLE-AHMEDNAGAR, AHMEDNAGAR
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI GANESH SSK LTD,AHMEDNAGAR vs D.C.I.T, AHMEDNAGAR, CIRCLE-AHMEDNAGAR, AHMEDNAGAR
SHRI GANESH SSK LTD,AHMEDNAGAR vs D.C.I.T, AHMEDNAGAR, CIRCLE-AHMEDNAGAR, AHMEDNAGAR
INCOME TAX OFFICER, KOLHAPUR vs DUDH SAKHAR US VAHTUK NAGARI SAHAKARI PAT SANSTHA MARYADIT, BIDRI
DR.MANISH BORAD, ACCOUNTANT MEMBER AND MS.ASTHA CHANDRA (Judicial Member)
KSHATRIYA DNYATI MARATHA SAMAJ SANGHATANA,GUHAGAR vs INCOME TAX OFFICER, KOLHAPUR
DR.MANISH BORAD, ACCOUNTANT MEMBER AND MS.ASTHA CHANDRA (Judicial Member)
MARTAND KHADOBA DEOSTHAN TRUST,PUNE vs CIT EXEMPTION, PUNE, PUNE
DR.MANISH BORAD, ACCOUNTANT MEMBER AND MS.ASTHA CHANDRA (Judicial Member)
MARTAND KHANDOBA DEOSTHAN TRUST,PUNE vs CIT EXEMPTION, PUNE, PUNE
DR.MANISH BORAD, ACCOUNTANT MEMBER AND MS.ASTHA CHANDRA (Judicial Member)
KARMAVEER BHAUSAHEB HIRAY NASHIK JILHA KRISHI AUDYOGIKSAHAKARI SANGH LTD. KRISHI BHAVAB,MUMBAI vs ASSESSMENT UNIT, NASHIK
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MEENA DATTATRAY FATAK,PUNE vs ITO WARD 7(3), PUNE
DR.MANISH BORAD, ACCOUNTANT MEMBER AND MS.ASTHA CHANDRA (Judicial Member)
KOTESHWAR DEO OF WAI,SATARA vs CIT (EXEMPTION), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KOTESHWAR DEO OF WAI,SATARA vs C.I.T (EXEMPTION), PUNE, PUNE
PER DR. MANISH BORAD (Accountant Member)
RUDIS DEVELOPERS,KHARGHAR vs ITO, RANGE CODE-81, WARD-1 , PANVEL
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
CHETAN ARVIND ALAI,NASHIK vs ITO, WARD-1(1), NASHIK, NASHIK
DR.MANISH BORAD, ACCOUNTANT MEMBER AND MS.ASTHA CHANDRA (Judicial Member)
NAZNEEN PARVEZ MEMON,PUNE vs INCOME TAX OFFICER -WARD 2(1), PUNE, PMT BUILDING, SWARGATE, PUNE
DR. MANISH BORAD (Accountant Member)
