ITAT Pune Bench
17,218 judgments
SHRAMIK SERVA SEVA TRUST,AHMEDNAGAR vs ITO, EXEMPTION, WARD-1, NASHIK, NASHIK
DR.MANISH BORAD (Accountant Member)
VAITHAV ARUN HARNASKAR,PUNE vs PCIT, CIR-5, PUNE, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI SAINATH SEVABHAVI SANSTHA ,LATUR vs ITO, EXEMPTION WARD, NANDED, NANDED
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
UNIT WELFARE FUND NASHIK,NASHIK vs COMMISSIONER OF INCOME TAX,EXEMPTION,PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRADHA SABURI GRAMIN BIGAR SHETI SAHAKARI PATSANSTHA MARYADIT,AHILYANAGAR vs INCOME TAX OFFICER, WARD - 2, AHILYANAGAR
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER, WARD-1, NANDED vs RAKESH HUKUMCHAND AGARWAL, NANDED
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
S.G.& CO.,SOLAPUR vs ACIT, CENTRAL CIRCLE 2(2), PUNE
SHRI SANT GAJANAN MAHARAJ PATTEKAR CHARITABLE TRUST,THANE vs CIT EXEMPTION, PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
AGRICULTURE COLLEAGE FARM CO-OPERATIVE CREDIT SOCIETY LTD,PUNE vs ITO WARD-2(1), PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MAHADEO AHILAJI VIR,PUNE vs ACIT, NFAC, PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VANDANA ANIL BALADAHRE,GONDIA vs THE INCOME TAX OFFICER, PANVEL
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI BAHUBALI VIDYAPEETHA,KOLHAPUR vs CIT EXEMPTION, PUNE, PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MOIZUDDIN NAIMUDDIN SHAIKH,LATUR vs ITO WARD 1 LATUR, LATUR
SUNANDA CONSTRUCTIONS,PUNE vs DCIT, CENTRAL CIRCLE 2(2), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SUNAND CONSTRUCTIONS,PUNE vs DCIT CENTRAL CIRCLE 2(2), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ARCHANA PRASHANT DATE,PUNE vs ITO, WARD 11(1), PUNE, PUNE
DR.MANISH BORAD, ACCOUNTANT MEMBER AND MS.ASTHA CHANDRA (Judicial Member)
SUBHASH SAMUDAYAK SAHAKARI SHETKI SANGH LTD.,PUNE vs ITO WARD 14(5), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SUBHASH SAMUDAYAK SAHAKARI SHETKI SANGH LTD.,PUNE vs ITO WARD 14(5), PUNE, PUNE
this Tribunal are time barred by 965 days and 327 days respectively. Assessee has filed affidavits explaining the delay. The reason for delay in filing the appeals is same and therefore we proceed to reproduce the reasons given for A.Y.2017-18 and the same reads as follows:
SHRI RADHIKA SEVA TRUST,CHHATRAPATI SAMBHAJINAGAR vs CIT (EXEMPTION), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI RADHIKA SEVA TRUST,CHHATRAPATI SAMBHAJINAGAR vs CIT (EXEMPTION), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
