ITAT Pune Bench
17,218 judgments
JALGAON JILHA MAJUR KAMGAR SAHAKARI SANSTHA FEDERATION LTD.,JALGAON vs ITO WARD 1(4), JALGAON, JALGAON
AMOL VIJAY KARNAWAT,PUNE vs ITO, WARD-8(1), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
RAJKUMAR PARSHURAM MHATRE,POYNAD vs ASSESSING OFFICER, WARD PANVEL
JUSTICE (RETD.) C V BHADANG (President), SHRI R. K. PANDA (Vice President)
DARSHAN SATISH GHODAWAT,JAYSINGPUR vs DCIT CIRCLE 1 , KOLHAPUR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
KACHHI DASA OAWAL JAIN DNYATI MAHAJAN SEVABHAVI SANSTHA ,NASHIK vs CIT, EXEMPTION, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DNYANAGAN EDUCATION SOCIETY,SATARA vs CIT EXEMPTION, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MOTIBHAI DOSHI FOUNDATION ,KOLHAPUR vs CIT EXEMPTION , PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI CHHATRAPATI SHIVAJI SHIKSHAN SANSTHA,AHMEDNAGAR vs DCIT EXEMPTION, AURANGABAD
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
KUBER VASANTRAO KENJALE,PUNE vs ITO WARD 6(5), PUNE, PUNE
JUSTICE (RETD.) C V BHADANG (President), SHRI R. K. PANDA (Vice President)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, AURANGABAD, AURANGABAD vs ENDURANCE TECHNOLOGIES LIMITED (EARLIER HIGH TECHNOLOGY TRANSMISSION SYSTEMS INDIA PVT. LTD., AURANGABAD
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, AURANGABAD, AURANGABAD vs ENDURANCE TECHNOLOGIES LIMITED, AURANGABAD
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, AURANGABAD, AURANGABAD vs ENDURANCE TECHNOLOGIES LIMITED, AURANGABAD
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, AURANGABAD, AURANGABAD vs ENDURANCE TECHNOLOGIES LIMITED, AURANGABAD
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, AURANGABAD, AURANGABAD vs ENDURANCE TECHNOLOGIES LIMITED, AURANGABAD
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, AURANGABAD, AURANGABAD vs ENDURANCE TECHNOLOGIES LIMITED (EARLIER HIGH TECHNOLOGY TRANSMISSION SYSTEMS INDIA PVT. LTD., AURANGABAD
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, AURANGABAD, AURANGABAD vs ENDURANCE TECHNOLOGIES LIMITED (EARLIER HIGH TECHNOLOGY TRANSMISSION SYSTEMS INDIA PVT. LTD., AURANGABAD
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ARIHANT JEWELLERS,PUNE vs CIT (A)-6 INCOME TAX OFFICE WARD 9 (1), PUNE
JUSTICE (RETD.) C V BHADANG (President), SHRI R. K. PANDA (Vice President)
AMRAVATI DISTRICT CHEMIST & DRUGIST ASSOCIATION,AMRAVATI vs HON. CIT(EXEMPTION), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SAN KAM RAV FOUNDATION,PIMPARI PUNE vs COMMISSIONER OF INCOME TAX EXEMPTION, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANKALP BAHUDDESHIYA JANKALYAN MANDAL,DHULE vs CIT(EXEMPTION), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
