ITAT Pune Bench
17,218 judgments
LATE PARASMAL HANGAMILAL JAIN THROUGH WIFE AND LEGAL HEIR, MRS. CHHAYA PARASMAL JAIN,RAIGAD vs ITD, NATIONAL FACELESS ASSESSMENT CENTRE, DELHI, DELHI
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
GAYATRI PARIVAR TRUST BHIWANDI,BHIWANDI vs CIT EXEMPTION, PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SARASWATI MAHILA NAGARI SAHAKARI PATSANSTHA MARYADIT,AHILYANAGAR vs ITO, WARD-2 AHILYANAGAR, AHILYANAGAR
DR.MANISH BORAD (Accountant Member)
FIROZ ASIF MODI,SATARA vs ITO WARD 2, SATARA, SATARA
the Tribunal.
NAYEE UDAAN,PUNE vs CIT EXEMPTION, PUNE
SHRI DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI SAMARTH SHRAVAN FOUNDATION,PUNE vs ITO, EXEMPTION WARD 1(1), PUNE
MS. ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
SHRI SAMRATH SHRAVAK FOUDATION,PUNE vs ITO EXEMPTION WARD 1(1), PUNE
MS. ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
DY. COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE, PUNE, SWARGATE vs GRANT MEDICAL FOUNDATION, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
JAGDAMBA GRAMIN BIGARSHETI SAHAKARI PATSANSTHA MARYADIT,A/P- DEVIBHOYRE TAL-PARNER vs ITO WARD 2 AHMEDNAGAR, AHMEDNAGAR
this Tribunal.
LUNKAD SKY VIE CO-OPERATIVE HOUSING SOCIETY LIMITED,PUNE vs ITO WARD 7(3), PUNE
SHRI DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
FAURECIA INDIA PVT.LTD,,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -8,, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
NEW LIFE CARE FOUNDATION,BADLAPUR vs COMMISIONER OF INCOME TAX (EXEMPTIONS), PUNE, PUNE
DR.MANISH BORAD, ACCOUNTANT MEMBER AND MS.ASTHA CHANDRA (Judicial Member)
LOHAGAON NAGRI SAHAKARI PATSANSTHA MARYADIT,PUNE vs PR CIT, PUNE-4, PUNE, PUNE
DR.MANISH BORAD, ACCOUNTANT MEMBER AND MS.ASTHA CHANDRA (Judicial Member)
AIR PRODUCTS HOLDING B. V.,NETHERLANDS vs ASSISTANT COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAXATION) CIRCLE - 1, PUNE, PUNE
DR.MANISH BORAD, ACCOUNTANT MEMBER AND MS.ASTHA CHANDRA (Judicial Member)
AIR PRODUCTS HOLDING B. V.,NETHERLANDS vs ASSISTANT COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAXATION) CIRCLE - 1, PUNE, PUNE
DR.MANISH BORAD, ACCOUNTANT MEMBER AND MS.ASTHA CHANDRA (Judicial Member)
JAYA HIND MECHANICS LIMITED ,PUNE vs ADDL/JCIT(A)3 , BENGALURE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
KALYANI MEDICAL FOUNDATION,PUNE, MAHARASHTRA vs THE CIT (EXEMPTION), PUNE, PUNE, MAHARASHTRA
JUSTICE (RETD.) C V BHADANG (President), SHRI R. K. PANDA (Vice President)
FIS SOLUTIONS (INDIA) GRATUITY TRUST,PUNE vs DCIT CIRCLE 3(1)(1), BENGALURU
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, AURANGABAD, AURANGABAD vs ENDURANCE TECHNOLIGIES LIMITED, AURANGABAD
SURENDRA ANKUSH MUNDAYE,MAHARASHTRA vs ITO -WARD KUDAL, ITO -WARD KUDAL
JUSTICE (RETD.) C V BHADANG (President), SHRI R. K. PANDA (Vice President)
