ITAT Pune Bench
17,218 judgments
ZUBER KHAN IQBAL KHAN PATHAN,DHULE vs ITO, WARD 1, DHULE , DHULE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MARATHA SAMAJ PRATISHTHAN,AURANGABAD vs CIT EXEMPTION, PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHARAN EDUCATION AND WELFARE SOCIETY,NASHIK vs COMMISSIONER OF INCOME TAX (EXEMPTION),PUNE, PUNE
SHARAN EDUCATION AND WELFARE SOCIETY,NASHIK vs COMMISSIONER OF INCOME TAX(EXEMPTION),PUNE, PUNE
PRIMARY TEACHERS CO-OP BANK SEVAKANCHI SAHAKARI PATSANSTHA,AHILYANAGAR vs ITO WARD 2, AHILYANAGAR
DR.MANISH BORAD (Accountant Member)
INCOME TAX OFFICER, WARD-11(1), PUNE, PUNE vs ILIYAS AYYUB NADAF, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
INCOME TAX OFFICER, WARD-11(1), PUNE, PUNE vs ILIYAS AYYUB NADAF, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
INCOME TAX OFFICER, WARD-11(1), PUNE, PUNE vs ILIYAS AYYUB NADAF, PUNE
VAKRATUND EDUCATION SOCIETY,KOLHAPUR vs CIT EXEMPTION, PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
KAMAL NAGARI SAHAKARI PATSANSTHA LTD.,ALIBAG vs ITO, WARD-3, PANVEL, PANVEL
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
KAMAL NAGARI SAHAKARI PATSANSTHA LTD.,RAIGAD vs ITO WARD-3, PANVEL, PANVEL
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DY. COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE, PUNE, SWARGATE, PUNE vs DATTAJIRAO KADAM TECHNICAL EDUCATION SOCIETY ICHALKARANJI, KOLHAPU
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DILIP BHAGWAN SASAR,PUNE vs ASST.COMMSSIONER OF INCOME TAX, CIRCLE-2, PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SUNIL TRILOKCHAND JAIN,PUNE vs CIT (APPEAL), NFAC, DELHI
DR.MANISH BORAD (Accountant Member)
MAYA RAJENDRA KUMBHAR,PUNE vs INCOME TAX OFFICER, WARD 14(5), PUNE
DR.MANISH BORAD (Accountant Member)
DATTA DIGAMBAR SAHKARI VAHATUK KAMGAR SANSTHA LIMITED,PUNE vs ITO WARD 5(2), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI BAHUBALI BRAHMACHARYASHRAM,KOLHAPUR vs CIT EXEMPTION, PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
ELECTRONICA FINANCE LIMITED,PUNE vs INCOME TAX OFFICER, PMT BUILDING, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
ELECTRONICA FINANCE LIMITED,PUNE vs INCOME TAX OFFICER, PMT BUILDING, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
